High Courts09 Dec 2022Disposed Of
John Millik Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 12 GAU CK 0022
National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3D, 3H, 3H(3), 3H(4)
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 100 of 1,342
High Courts09 Dec 2022Dismissed
Parmeswar Ray Vs State Of Assam And 3 Ors.
Gauhati High Court · (2022) 12 GAU CK 0021
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2022Dismissed
Abdus Shohid Choudhury Vs State Of Assam And 4 Ors.
Gauhati High Court · (2022) 12 GAU CK 0020
Constitution Of India, 1950 — Article 14, 16
High Courts09 Dec 2022Disposed Of
Jonah Terang Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 12 GAU CK 0019
National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3D, 3H, 3H(3), 3H(4)
High Courts09 Dec 2022Allowed
Md. Hafazuddin Ahmed Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 12 GAU CK 0018
High Courts08 Dec 2022Disposed Of
Mamoni Baro And Anr. Vs Union Of India And 3 Ors
Gauhati High Court · (2022) 12 GAU CK 0026
High Courts08 Dec 2022Disposed Of
UBC 1332 Hanif Choudhury Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 12 GAU CK 0025
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 420, 468
High Courts08 Dec 2022Disposed Of
Deben Chandra Medhi Vs Assam Electricity Grid Corporation Ltd. And 2 Ors
Gauhati High Court · (2022) 12 GAU CK 0024
High Courts08 Dec 2022Disposed Of
Nitiraj Brahma Vs State Of Asam And 6 Ors
Gauhati High Court · (2022) 12 GAU CK 0023
High Courts02 Dec 2022Allowed/Dismissed
United India Insurance Company Ltd. Vs Jayanti Gupta
Gauhati High Court · (2022) 12 GAU CK 0004
Motor Vehicle Act, 1988 — Section 110AA, 147, 147(2), 163A, 163A(1), 166
High Courts02 Dec 2022
Gautam Mondal Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0001
Indian Penal Code, 1860 — Section 201, 207, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 162Arms Act, 1959 — Section 7, 25(1A), 27, 27(2)
High Courts01 Dec 2022Disposed Of
Kandarpa Kumar Baruah Vs State Of Assam And Anr.
Gauhati High Court · (2022) 12 GAU CK 0003
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 109, 120B, 167, 193, 201, 218, 279, 304A, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 173(2), 173(8), 438, 482
High Courts01 Dec 2022Allowed
Abdul Haque Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 12 GAU CK 0002
High Courts30 Nov 2022Dismissed
Oriental Insurance Co. Ltd. Vs Aimoni Hazarika And 5 Ors.
Gauhati High Court · (2022) 11 GAU CK 0046
Motor Vehicle Act, 1988 — Section 166, 173
High Courts30 Nov 2022Dismissed
Bandish Enterprise Vs Numaligarh Refinery Ltd. And 7 Ors.
Gauhati High Court · (2022) 11 GAU CK 0045
High Courts30 Nov 2022Disposed Of
Monsur Ahmed Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0044
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 193, 195
High Courts29 Nov 2022Allowed
United India Insurance Co. Ltd. Vs Tilak Das
Gauhati High Court · (2022) 11 GAU CK 0048
Motor Vehicle Act, 1988 — Section 166, 173
High Courts29 Nov 2022Dismissed
Mantu Roy Vs Gopal Chakrabarty And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0047
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 15 Rule 1, Order 14 Rule 1, Order 14 Rule 1(3), Order 41 Rule 5, Order 14 Rule 5, Order 20 Rule 7, Order 14 Rule 13
High Courts28 Nov 2022Disposed Of
Rockland Media And Communication Pvt Ltd Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0050
High Courts28 Nov 2022Disposed Of
Dipen Kumar Singha And 2 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 11 GAU CK 0049
Constitution Of India, 1950 — Article 14