High Courts25 Nov 2022Dismissed
Sudipta Nath Vs Mrinalini Sarkar
Gauhati High Court · (2022) 11 GAU CK 0038
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 28(1)
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 101 of 1,342
High Courts24 Nov 2022Disposed Of
Birendra Nath Vs State Of Assam And Anr
Gauhati High Court · (2022) 11 GAU CK 0039
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 232, 233, 313, 397
High Courts23 Nov 2022Dismissed
Ajit Chandra Kalita Vs North Eastern Regional Institute Of Water And Land Management AND 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0041
High Courts23 Nov 2022Disposed Of
Md Sahad Ali And Anr Vs Md Faizur Rahman And Anr
Gauhati High Court · (2022) 11 GAU CK 0040
Indian Penal Code, 1860 — Section 302, 366, 415, 417, 447Code Of Criminal Procedure, 1973 — Section 164, 313, 378
High Courts22 Nov 2022Partly Allowed
Kolamanu Doley Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0043
Indian Penal Code, 1860 — Section 300, 302, 304II, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Nov 2022Disposed Of
Assam Fort Vs State Of Assam And Anr
Gauhati High Court · (2022) 11 GAU CK 0042
Constitution Of India, 1950 — Article 14Assam Public Procurement Act, 2017 — Section 6(1)
High Courts17 Nov 2022Dismissed
Ayub Hussain @ Ayub Ali Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0026
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 25, 26
High Courts17 Nov 2022Dismissed
Mandira Paul And Anr Vs Maya Rani Dev And Anr
Gauhati High Court · (2022) 11 GAU CK 0025
Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68Indian Penal Code, 1860 — Section 34, 379, 420, 468
High Courts17 Nov 2022Disposed Of
Nareswar Dangiari Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0024
Assam Panchayat Act, 1994 — Section 105, 109(6)
High Courts16 Nov 2022Allowed
Biroza Hazarika Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 11 GAU CK 0031
High Courts16 Nov 2022Disposed Of
United India Insurance Company Ltd Vs Md Aksed Ali And 4 Ors
Gauhati High Court · (2022) 11 GAU CK 0030
Motor Vehicle Act, 1988 — Section 95(2), 128, 147, 163A, 166, 173, 194CIndian Penal Code, 1860 — Section 279, 338, 427Insurance Act, 1938 — Section 46
High Courts16 Nov 2022Dismissed
Abdul Salam Vs Momin Hussain And Anr.
Gauhati High Court · (2022) 11 GAU CK 0029
High Courts16 Nov 2022Allowed
Pradeep Das Vs ICICI Lombard General Insurance Co. Ltd. And 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0028
Constitution Of India, 1950 — Article 227Motor Vehicle Act, 1988 — Section 166, 173
High Courts16 Nov 2022Allowed
Abhishek Chakraborty Vs Bulbuli Borphukan And 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0027
Motor Vehicle Act, 1988 — Section 166, 173
High Courts15 Nov 2022Disposed Of
Bijaylakhmi Laskar Dutta Vs Assam Power Distribution Company Limited
Gauhati High Court · (2022) 11 GAU CK 0033
Electricity Act, 2003 — Section 126Assam State Electricity Board (General Service) Regulations (for Officers), 1960 — Regulation 10(1), 10(1)(a), 10(1)(b), 10(1)(c), 10(2)(a), 10(2)(a)(iii)Assam State Electricity Board Officers� (Conduct) Regulations, 1982 — Regulation 3(1), 3(iii)
High Courts15 Nov 2022Dismissed
Ashit Chandra Dey And 2 Ors. Vs State Of Assam And 6 Ors.
Gauhati High Court · (2022) 11 GAU CK 0032
High Courts14 Nov 2022Dismissed
Mainajan Khatun Vs Hindustan Petroleum Corporation Ltd And 4 Ors.
Gauhati High Court · (2022) 11 GAU CK 0035
Constitution Of India, 1950 — Article 14, 226Transfer of Property Act, 1882 — Section 105Registration Act, 1908 — Section 17(1)(d), 49
High Courts14 Nov 2022Disposed Of
Rohini Phangchopi And 6 Ors. Vs Syedain Abbasi And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0034
High Courts11 Nov 2022Disposed Of
Hifjur Rahman Laskar Vs State Of Assam And 14 Ors.
Gauhati High Court · (2022) 11 GAU CK 0037
Assam Panchayat(Financial) Rules, 2002 — Rule 5Assam Panchayat Act, 1994 — Section 15, 15(1), 24(4)
High Courts11 Nov 2022Dismissed
Rabi Ranjan Dutta Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 11 GAU CK 0036
Code Of Civil Procedure, 1908 — Section 115