High Courts04 Jan 2023Allowed
National Insurance Company Limited Vs Dinesh Talukdar @ Dinesh Ch. Talukdar And 2 Ors
Gauhati High Court · (2023) 01 GAU CK 0007
Indian Penal Code, 1860 — Section 279, 337, 338
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 98 of 1,342
High Courts04 Jan 2023
National Insurance Company Ltd. Vs Arpana Talukdar And 5 Ors
Gauhati High Court · (2023) 01 GAU CK 0006
High Courts04 Jan 2023Disposed Of
Hafsa Begam Vs State Of Assam And 9 Ors
Gauhati High Court · (2023) 01 GAU CK 0005
Assam Services Pension Rules, 1969 — Rule 140, 143AEvidence Act, 1872 — Section 108
High Courts03 Jan 2023Allowed
Siddarth Mundra And Anr Vs Steel Traders
Gauhati High Court · (2023) 01 GAU CK 0012
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts03 Jan 2023
Md. Sahidul Islam And 4 Ors Vs Prafulla Kalita And 2 Ors.
Gauhati High Court · (2023) 01 GAU CK 0011
Constitution Of India, 1950 — Article 226, 227Assam (Temporarily Settled Areas) Tenancy Rules, 1972 — Rule 10, 11, 12(2), 14(2)Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 23
High Courts03 Jan 2023Dismissed
Nirab Chandra Adhikary Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 01 GAU CK 0010
Constitution Of India, 1950 — Article 14, 16, 16(1), 226Assam Services (Revision of Pay) Rules, 2010 — Rule 1(b)
High Courts02 Jan 2023
Reliance General Insurance Co. Ltd Vs Kamala Begum And 8 Ors
Gauhati High Court · (2023) 01 GAU CK 0015
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 168
High Courts02 Jan 2023Dismissed
Krishna Bharali Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 01 GAU CK 0014
Constitution Of India, 1950 — Article 226
High Courts02 Jan 2023Dismissed
Biswajit Deka Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 01 GAU CK 0013
High Courts27 Dec 2022Dismissed
Md. Rustam Ali @ Matu Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0044
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 302, 380, 396, 411, 412Code Of Criminal Procedure, 1973 — Section 137, 164, 173
High Courts27 Dec 2022Dismissed/Allowed
Sanjib Talukdar Vs National Investigation Agency (NIA)
Gauhati High Court · (2022) 12 GAU CK 0043
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 137, 164, 173Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 123, 124A, 147, 307, 325, 326
High Courts27 Dec 2022Partly Allowed
Jagadish Deori Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0042
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 342Code Of Criminal Procedure, 1973 — Section 161, 162, 164, 313, 357AEvidence Act, 1872 — Section 134, 145
High Courts27 Dec 2022Disposed Of
M/S Sohum Shoppe Pvt Ltd, Vs United India Insurance Co. Ltd
Gauhati High Court · (2022) 12 GAU CK 0041
Arbitration And Conciliation Act, 1996 — Section 7, 11, 11(5), 12, 16
High Courts22 Dec 2022Disposed Of
Bohagi Chutia Vs Union Of India
Gauhati High Court · (2022) 12 GAU CK 0040
Constitution Of India, 1950 — Article 21, 22(5), 226Code Of Criminal Procedure, 1973 — Section 357
High Courts22 Dec 2022Dismissed
Debojit Panika Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0039
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 3
High Courts22 Dec 2022Disposed Of
Muminul Islam Mazumder Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0038
Indian Penal Code, 1860 — Section 120B, 379, 413, 416, 418, 420Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts22 Dec 2022Dismissed
M/S Nuvoco Vistas Corporation Ltd Vs M/S S.M. Engineers (India) Pvt Ltd
Gauhati High Court · (2022) 12 GAU CK 0037
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b), 37(1)(c)Registration Act, 1908 — Section 17Arbitration Act, 1940 — Section 30, 33
High Courts22 Dec 2022Dismissed
Beauty Gogoi Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0036
Code Of Civil Procedure, 1908 — Order 1 Rule 9
High Courts22 Dec 2022Disposed Of
Mustt Junufa Bibi Vs Mustt Padma Begum @ Padma Bibi And 4 Ors
Gauhati High Court · (2022) 12 GAU CK 0035
Constitution Of India, 1950 — Article 25Assam Services (Pension) Rules, 1969 — Rule 143, 143(i), 143(ii)Assam Civil Services (Conduct) Rules, 1965 — Rule 26
High Courts22 Dec 2022Dismissed
Rajkumar Kachari Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0034
Police Act, 1861 — Section 17Assam Tribal Development Authority Act, 1983 — Section 3(2), 4(1), 11, 12