Constitution Of India, 1950 — Article 311Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9Assam Civil Services (Conduct) Rules, 1965 — Rule 3

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High Courts29 Jul 2022Allowed

Chintan Jain Vs Central Bureau Of Investigation (CBI)

Gauhati High Court · (2022) 07 GAU CK 0018

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B

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High Courts28 Jul 2022Dismissed

M/S. Global Corrosion Control Vs State Of Assam And 3 Ors

Gauhati High Court · (2022) 07 GAU CK 0020

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 138, 138(b), 143A

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High Courts28 Jul 2022Dismissed

Md. Abdul Kadir Vs State Of Assam

Gauhati High Court · (2022) 07 GAU CK 0019

Code Of Criminal Procedure, 1973 — Section 190, 200, 202, 202(2), 482Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 294, 307, 325, 326, 354A, 354B, 436, 447

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High Courts26 Jul 2022Dismissed

Sukkur Ahmed Barbhuiya Vs State Of Assam And Anr

Gauhati High Court · (2022) 07 GAU CK 0015

Code Of Criminal Procedure, 1973 — Section 147, 133, 482

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High Courts26 Jul 2022Dismissed

Sailendra Kumar Goswami Vs State Of Assam And Anr

Gauhati High Court · (2022) 07 GAU CK 0014

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 500Evidence Act, 1872 — Section 3, 8, 58, 65B, 65B(4)

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High Courts25 Jul 2022Disposed Of

Ananta Patowary Vs State Of Assam And 3 Ors.

Gauhati High Court · (2022) 07 GAU CK 0017

Assam Police Manual — Rule 68Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(II)(B), 42

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High Courts25 Jul 2022Dismissed

Mridul Ray And 11 Ors. Vs Union Of India And 4 Ors

Gauhati High Court · (2022) 07 GAU CK 0016

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High Courts22 Jul 2022Dismissed

Nazimuddin Barbhuiya And 2 Ors, Vs State Of Assam And 12 Ors,

Gauhati High Court · (2022) 07 GAU CK 0008

Constitution Of India, 1950 — Article 226

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High Courts21 Jul 2022Disposed Of

Ahedul Hussain Vs State Of Assam And 6 Ors.

Gauhati High Court · (2022) 07 GAU CK 0013

Assam Venture Educational Institution (Provincialisation of Services) Act, 2011 — Section 10(7)

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High Courts21 Jul 2022Disposed Of

Dr. Arup Bhattacharjee Vs Director, National Institute Of Technology , Silchar And 2 Ors

Gauhati High Court · (2022) 07 GAU CK 0012

Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts21 Jul 2022Dismissed

Dipak Deka Vs Ganesh Deka

Gauhati High Court · (2022) 07 GAU CK 0009

Code Of Civil Procedure, 1908 — Order 6 Rule 2, Order 8 Rule 2, Order 14 Rule 2, Order 6 Rule 4Indian Succession Act, 1925 — Section 59, 61, 62, 63, 64, 68, 276Evidence Act, 1872 — Section 67

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High Courts21 Jul 2022Dismissed

Basiruddin Kazi And 3 Ors Vs State Of Assam And 7 Ors

Gauhati High Court · (2022) 07 GAU CK 0007

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High Courts19 Jul 2022Dismissed

Satish Deka Vs State Of Assam And Anr

Gauhati High Court · (2022) 07 GAU CK 0003

Code Of Criminal Procedure, 1973 — Section 107, 145, 145(1), 145(2), 146, 146(1), 397, 401

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