High Courts12 Aug 2022Disposed Of
Subhashish Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 08 GAU CK 0013
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 109 of 1,342
High Courts11 Aug 2022Dismissed
Chonghoi Haokip Vs Union Of India
Gauhati High Court · (2022) 08 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 439, 439ANarcotics Drugs and Psychotropic Substances (NDPS) Act, 1985 — Section 8(c), 21(c), 22(c), 23(c), 25, 36A(4), 37, 37(1)(b), 37(2)
High Courts11 Aug 2022Disposed Of
M/S S.R. Engineering Construction Vs Commander Works Engineer
Gauhati High Court · (2022) 08 GAU CK 0019
Arbitration and Conciliation Act, 1996 — Section 18, 29A, 34, 34(2)(a)(iii), 34(2)(b)(ii), 37
High Courts11 Aug 2022Disposed Of
National Insurance Co. Ltd. Vs Babita Saha And 6 Ors
Gauhati High Court · (2022) 08 GAU CK 0018
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304AIncome Tax Act, 1961 — Section 89, 143(1)
High Courts11 Aug 2022Disposed Of
Gita Talukdar Vs Regional Manager And Anr
Gauhati High Court · (2022) 08 GAU CK 0017
Motor Vehicles Act, 1988 — Section 168, 173Indian Penal Code, 1860 — Section 279, 304A, 337Income Tax Act, 1961 — Section 192(1), 200(1A)
High Courts11 Aug 2022Dismissed
Shamim Ahmed Vs State Of Assam
Gauhati High Court · (2022) 08 GAU CK 0016
Land Acquisition Act, 1894 — Section 16, 48Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2), 101
High Courts11 Aug 2022Dismissed
On The Death Of Nazmul Haque Choudhury Vs Md. Faruk Ahmed Laskar And 10 Ors
Gauhati High Court · (2022) 08 GAU CK 0015
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 100(1), 104(4), 100(5), 110, Order 42 Rule 1, Order 41 Rule 11Transfer of Property Act, 1882 — Section 44
High Courts10 Aug 2022Partly Allowed
State Of Assam And Anr Vs Ajit Gogoi And 13 Ors
Gauhati High Court · (2022) 08 GAU CK 0024
High Courts10 Aug 2022Allowed
Bharat Sanchar Nigam Ltd And Anr. Vs Nipu Hazarika And 21 Ors.
Gauhati High Court · (2022) 08 GAU CK 0023
Constitution Of India, 1950 — Article 12, 226, 227Administrative Tribunals Act, 1985 — Section 20, 21
High Courts10 Aug 2022Disposed Of
Md. Ekramul Hussain Vs Union Of India
Gauhati High Court · (2022) 08 GAU CK 0022
Foreigners� Act, 1946 — Section 9
High Courts10 Aug 2022Allowed
Kabir Ahmed Choudhury Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 08 GAU CK 0021
High Courts09 Aug 2022Dismissed
Gitanjali Kalita Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 08 GAU CK 0027
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 451
High Courts09 Aug 2022Allowed
Hindi Teachers Training College Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 08 GAU CK 0026
National Council for Teacher Education Act, 1993 — Section 14(1), 18
High Courts09 Aug 2022Dismissed
Dhanjit Barman Vs State Level Eligibility Test Commission And 3 Ors
Gauhati High Court · (2022) 08 GAU CK 0025
High Courts08 Aug 2022Disposed Of
M/S Nondochand Naiding Vs Additional Chief Engineer And Anr
Gauhati High Court · (2022) 08 GAU CK 0028
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts05 Aug 2022Dismissed
Rajek Ali Vs Shriram General Insurance Co. Ltd. And 2 Ors.
Gauhati High Court · (2022) 08 GAU CK 0001
High Courts04 Aug 2022Allowed
Dhiren Majhi Vs State Of Assam & Another
Gauhati High Court · (2022) 08 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 94, 155, 161, 164, 176, 187, 190(1)(a), 190(1)(b), 192(2), 195, 306, 307, 308, 313, 319, 340, 406, 410, 458, 459, 460, 461Indian Penal Code, 1860 — Section 302, 392, 396Evidence Act, 1872 — Section 3, 114, 118, 132, 133
High Courts04 Aug 2022Allowed
Biswajit Chowdhury And Anr Vs Aklesh Sah And 2 Ors
Gauhati High Court · (2022) 08 GAU CK 0004
Motor Vehicles Act, 1988 — Section 140
High Courts04 Aug 2022Disposed Of
Dr. N Sahewalla And Company Pvt Ltd Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 08 GAU CK 0003
High Courts04 Aug 2022Allowed
Dilip Datta Vs Union Of India And Ors
Gauhati High Court · (2022) 08 GAU CK 0002