High Courts12 May 2026Disposed Of
Jinamoni Khataniar Dutta And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1470
Assam Municipal Employees Act, 2025- Section 3, 3(1), 4, 5
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 21 of 24
High Courts11 May 2026Allowed
Nijumoni Gogoi Vs Union Of India And Othrs
Gauhati High Court · (2026) 05 GAU CK 1472
Constitution of India, 1950- Article 226Central Goods and Services Tax Act, 2017- Section 29, 29(2)(c), 39, 39(1), 107
High Courts11 May 2026Disposed Of
Motiur Rahman Laskar Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1469
Code of Criminal Procedure, 1973- Section 362, 482
High Courts11 May 2026Disposed Of
Agence Francaaise De Development Afd Frence Development Agency Vs Abdul Wahid Choudhury And Ors
Gauhati High Court · (2026) 05 GAU CK 1468
High Courts07 May 2026Disposed Of
Motilal Rabidas Vs State Of Assam And Others
Gauhati High Court · (2026) 05 GAU CK 1466
Constitution of India, 1950- Article 14
High Courts06 May 2026Allowed
Bharati Saikia Vs Union of India
Gauhati High Court · (2026) 05 GAU CK 1465
Hindu Marriage Act, 1955- Section 5, 11
High Courts05 May 2026Dismissed
Saif Uddin @ Md. Sarif Uddin Vs Union Of India And 4 Ors
Gauhati High Court · (2026) 05 GAU CK 1464
Foreigners Act, 1946- Section 3(2)(C), 8, 9
High Courts05 May 2026Dismissed
Somir Uddin Vs State Of Assam And Ors
Gauhati High Court · (2026) 05 GAU CK 1463
Constitution of India, 1950- Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 37, 47, 48, 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 22(C), 25, 29
High Courts04 May 2026Disposed Of
Bikash Thakuria Vs Bodoland Territorial Council And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1462
High Courts04 May 2026Dismissed
Ramesh Saikia Vs State Of Assam And 8 Ors
Gauhati High Court · (2026) 05 GAU CK 1461
Constitution of India, 1950- Article 226
High Courts04 May 2026Disposed Of
Shajida Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 05 GAU CK 1460
Constitution of India, 1950- Article 226
High Courts30 Apr 2026Disposed Of
Jahindra Brahma Vs State Of Assam And 5 Ors
Gauhati High Court · (2026) 04 GAU CK 0909
High Courts30 Apr 2026Allowed
Sandeep Bharali Vs State Of Assam And 8 Ors
Gauhati High Court · (2026) 04 GAU CK 0908
Assam Services (Pension) Rules, 1969- Rule 62(A)
High Courts30 Apr 2026Disposed Of
Dipali Baruah Vs State Of Assam And 5 Ors
Gauhati High Court · (2026) 04 GAU CK 0907
Indian Penal Code, 1860- Section 34, 384
High Courts29 Apr 2026Disposed Of
Ravi Brothers Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 04 GAU CK 0905
High Courts28 Apr 2026Dismissed
Dhajen Chiring Alias Gogoi Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0906
Protection of Children from Sexual Offences Act, 2012- Section 6Bharatiya Nyaya Sanhita, 2023- Section 64(1)Code of Criminal Procedure, 1973- Section 167(2), 173(2)
High Courts27 Apr 2026Dismissed
Dipak Nayak Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0913
Protection of Children from Sexual Offences Act, 2012- Section 4, 6, 29, 42Code of Criminal Procedure, 1973- Section 161, 164, 313Indian Penal Code, 1860- Section 376(AB)
High Courts24 Apr 2026Disposed Of
Surajit Deka Vs Union Of India And 3 Ors
Gauhati High Court · (2026) 04 GAU CK 0912
Constitution of India, 1950- Article 226Limitation Act, 1963- Section 14
High Courts23 Apr 2026Dismissed
Jaspreet Singh Vs State Of Assam And Othrs
Gauhati High Court · (2026) 04 GAU CK 0911
Bharatiya Nyaya Sanhita, 2023- Section 78, 79, 296, 329(3), 351(2)