High Courts03 Aug 2026Allowed
Dipak Sarma Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3901
Assam Public Procurement Act 2017-Section 26 (3), 26(3), 27(3), 27(4)
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 20 of 24
High Courts29 May 2026Dismissed
Union of India Vs Shree Mahalaxmi Mills and Anr
Gauhati High Court · (2026) 05 GAU CK 1583
Constitution of India, 1950- Article 14Railway Claims Tribunal Act, 1987- Section 18(3)(b), 23Railways Act, 1989- Section 65(2), 79, 110
High Courts29 May 2026Allowed
Huma Power & Tower Pvt. Ltd. Vs State of Assam
Gauhati High Court · (2026) 05 GAU CK 1581
Central Goods and Services Tax Act, 2017- Section 29, 29(2), 87(2), 146
High Courts27 May 2026Dismissed
Alesha Khatun @ Alesha Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 05 GAU CK 1580
Constitution of India, 1950- Article 226Evidence Act, 1872- Section 74, 76, 79
High Courts26 May 2026Allowed
Ranjeet Kumar Vs Union of India
Gauhati High Court · (2026) 05 GAU CK 1579
Constitution of India, 1950- Article 14
High Courts25 May 2026Allowed
Jiten Engti And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2026) 05 GAU CK 1582
Indian Penal Code, 1860- Section 34, 302Code of Criminal Procedure, 1973- Section 164
High Courts21 May 2026Disposed Of
Nilima Karmakar Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1578
High Courts21 May 2026Disposed Of
Nabakanta Baishya Vs State Of Assam And Anr
Gauhati High Court · (2026) 05 GAU CK 1577
Code of Criminal Procedure, 1973- Section 401, 482Indian Penal Code, 1860- Section 120(B), 420Prize Chits and Money Circulation Schemes (Banning) Act, 1978- Section 4, 5, 6
High Courts20 May 2026Dismissed
Meher Foundations And Civil Engineers Pvt Ltd Vs National Thermal Power Corporation Limited And 2 Ors
Gauhati High Court · (2026) 05 GAU CK 1566
High Courts20 May 2026Disposed Of
Deepjyoti Ray Vs Union Of India And 8 Ors
Gauhati High Court · (2026) 05 GAU CK 1565
High Courts19 May 2026Disposed Of
Tushar Kasera Vs Central Bureau of Investigation
Gauhati High Court · (2026) 05 GAU CK 1569
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Prevention of Corruption Act, 1988- Section 7, 9, 10, 12Bharatiya Nyaya Sanhita, 2023- Section 61(2)
High Courts19 May 2026Disposed Of
Jyotshna Choudhuri Vs Chairman And Managing Director And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1568
High Courts19 May 2026Disposed Of
Zinnatun Nehar Vs State Of Assam And 5 Others
Gauhati High Court · (2026) 05 GAU CK 1567
Constitution of India, 1950- Article 226
High Courts18 May 2026Allowed
Oriental Insurance Company Ltd. Vs Niru Saikia
Gauhati High Court · (2026) 05 GAU CK 1571
Motor Vehicles Act, 1988- Section 163(A), 166, 167, 173Indian Penal Code, 1860- Section 34, 302Employees Compensation Act, 1923- Section 4
High Courts18 May 2026Dismissed
Bokajan Cement Corporation Employees Union Vs Union Of India And 2 Ors
Gauhati High Court · (2026) 05 GAU CK 1570
High Courts15 May 2026Disposed Of
Jul Hussain Vs State Of Assam
Gauhati High Court · (2026) 05 GAU CK 1573
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528
High Courts15 May 2026Allowed
Niva Suklabaidya @ Niva Baidya Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 05 GAU CK 1572
Constitution of India, 1950- Article 226Citizenship Act, 1955- Section 5(1)(a), 5(1)(d)Foreigners Act, 1946- Section 9
High Courts13 May 2026Disposed Of
Rajesh Prasad Guwala Vs Union Of India And 7 Ors
Gauhati High Court · (2026) 05 GAU CK 1575
High Courts13 May 2026Disposed Of
Management Of Mahakali Tea Estate Vs State Of Assam
Gauhati High Court · (2026) 05 GAU CK 1574
Industrial Disputes Act, 1947- Section 9(A), 10, 18Companies Act, 2013- Section 77, 78, 85
High Courts12 May 2026Dismissed
Union Of India And 5 Ors Vs Sri Gojen Taye And Anr
Gauhati High Court · (2026) 05 GAU CK 1471