High Courts21 Apr 2026Allowed
Putul Ali Vs State of Assam
Gauhati High Court · (2026) 04 GAU CK 0910
Code of Criminal Procedure, 1973- Section 125
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 22 of 24
High Courts20 Apr 2026Allowed
Subhodeep Roy Vs Madhu Sudan Koiri
Gauhati High Court · (2026) 04 GAU CK 0904
Code of Civil Procedure, 1908- Section 114, 115, 151, Order 47 Rule 1, Order 13 Rule 10(2)
High Courts20 Apr 2026Disposed Of
Uttam Choudhury Vs State Of Assam And 6 Ors
Gauhati High Court · (2026) 04 GAU CK 0903
High Courts08 Apr 2026Disposed Of
Ratul Borthakur And Ors Vs Union Of India And Ors
Gauhati High Court · (2026) 04 GAU CK 0902
National Highways Act, 1956- Section 3H(3), 3H(4)
High Courts08 Apr 2026Dismissed
Ananta Kumar Roy @ Ananta Mandal Vs Union Of India And 6 Ors
Gauhati High Court · (2026) 04 GAU CK 0901
Constitution of India, 1950- Article 226Evidence Act, 1872- Section 3Foreigners Act, 1946- Section 9
High Courts08 Apr 2026Dismissed
Jumar Ali @ Zumar Ali Vs Sheikh Abdullah
Gauhati High Court · (2026) 04 GAU CK 0900
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 8 Rule 6A, Order 39 Rules 1, Order 39 Rules 2
High Courts08 Apr 2026Allowed
Jaher Ali And 3 Ors Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0895
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 127(2), 121(2), 132, 149, 304Arms Act, 1959- Section 25(1AB)
High Courts07 Apr 2026Disposed Of
Great Eastern Cargo Carriers Vs Food Corporation Of India And 3 Ors
Gauhati High Court · (2026) 04 GAU CK 0899
High Courts07 Apr 2026Disposed Of
Hirak Jyoti Nath Vs Union of India
Gauhati High Court · (2026) 04 GAU CK 0898
Constitution of India, 1950- Article 226
High Courts07 Apr 2026Dismissed
Pratyush Pratim Debnath And Anr Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0897
Constitution of India, 1950- Article 226, 356Code of Criminal Procedure, 1973- Section 197, 203, 482Indian Penal Code, 1860- Section 304(A)
High Courts06 Apr 2026Allowed
Lalhriatpuii Vs Gauhati High Court
Gauhati High Court · (2026) 04 GAU CK 0896
Constitution of India, 1950- Article 32, 226
High Courts06 Apr 2026Disposed Of
Rita Gowala Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0894
High Courts06 Apr 2026Disposed Of
Nila Kanta Daflari Vs Idbi Bank And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0893
High Courts06 Apr 2026Disposed Of
Gulmehara Khatun Vs State Of Assam And 7 Ors
Gauhati High Court · (2026) 04 GAU CK 0892
Constitution of India, 1950- Article 243(K), 243(O)Assam Panchayat Act, 1994- Section 111(2)(f)
High Courts06 Apr 2026Disposed Of
Hobiqul Islam Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0891
Limitation Act, 1963- Section 5Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(b)(ii)©
High Courts02 Apr 2026Disposed Of
Fayaj Ali And 64 Ors Vs Election Commission Of India And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0155
High Courts02 Apr 2026Disposed Of
Khoitun Bibi And 39 Ors Vs Election Commission Of India And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0154
Constitution of India, 1950- Article 226Representation of the People Act, 1950- Section 2(h), 21(3), 22, 23, 24
High Courts01 Apr 2026Dismissed
Sps Construction India Private Limited Vs Union Of India
Gauhati High Court · (2026) 04 GAU CK 0153
High Courts01 Apr 2026Allowed
Sharif Hussain Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 04 GAU CK 0152
Assam Excise Act, 2000- Section 84
High Courts01 Apr 2026Allowed
Mozibur Rahman Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0151
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 61(2), 318(4), 336(3), 340(2)Information Technology Act, 2000- Section 66(C), 66(D)