High Courts27 Feb 2026Dismissed
Mrigen Das @ Malakar Vs Kumud Chandra Das
Gauhati High Court · (2026) 02 GAU CK 1622
Specific Relief Act, 1963- Section 16(c)
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 23 of 24
High Courts27 Feb 2026Disposed Of
Dinamoni Haloi Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1620
High Courts26 Feb 2026Disposed Of
Alkas Ali Sheikh Vs State Of Assam And 5 Ors
Gauhati High Court · (2026) 02 GAU CK 1621
Essential Commodities Act, 1955- Section 3, 7Code of Criminal Procedure, 1973- Section 173(2)Indian Penal Code, 1860- Section 409, 411, 419
High Courts23 Feb 2026Disposed Of
Sanowar Hussain And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 02 GAU CK 1619
Payment and Settlement Systems Act, 2007- Section 18(3)
High Courts20 Feb 2026Disposed Of
Bobismrita Chetia Gogoi Vs Union Of India And 2 Ors
Gauhati High Court · (2026) 02 GAU CK 1618
Central Goods and Services Tax Act, 2017- Section 29(2)(c), 44, 73(10)
High Courts17 Feb 2026Disposed Of
Dasarath Prasad Vs Nazrul Hussain And 3 Ors
Gauhati High Court · (2026) 02 GAU CK 1617
Code of Civil Procedure, 1908- Order 23 Rule 1, Order 1 Rule 10(2), Order 10 Rule 10(2)
High Courts16 Feb 2026Disposed Of
Nandan Mazumder Vs Shilpi Mazumder
Gauhati High Court · (2026) 02 GAU CK 1616
Code of Criminal Procedure, 1973- Section 482Domestic Violence Act, 2005- Section 2(b), 20, 29, 29(2)Limitation Act, 1963- Section 5, 14
High Courts13 Feb 2026Disposed Of
Mahlequa Mahboobullah Vs State Of Assam And Others
Gauhati High Court · (2026) 02 GAU CK 1615
High Courts12 Feb 2026Disposed Of
Bhusan Kumar Singh Vs State Of Assam And Othrs
Gauhati High Court · (2026) 02 GAU CK 1614
Assam Land and Revenue Regulation, 1886- Rule 18(1), 18(3)
High Courts11 Feb 2026Dismissed
M S Arya Erectors India Pvt Ltd Vs State Environmental Impact Assessment Authority Seiaa And Ors
Gauhati High Court · (2026) 02 GAU CK 1613
High Courts10 Feb 2026Allowed
Jitu Dutta Vs State of Assam
Gauhati High Court · (2026) 02 GAU CK 1612
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 45, 74, 78, 108, 117(2)Indian Penal Code, 1860- Section 107, 306
High Courts09 Feb 2026Disposed Of
Sumar Ali And Othrs Vs State Of Assam And Othrs
Gauhati High Court · (2026) 02 GAU CK 1611
High Courts09 Feb 2026Dismissed
Nandita Sinha Vs Bishu Sinha
Gauhati High Court · (2026) 02 GAU CK 1610
Code of Civil Procedure, 1908- Section 80, 89
High Courts07 Feb 2026Dismissed
Khabir Uddin Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1609
Constitution of India, 1950- Article 226Indian Penal Code, 1860- Section 120(B), 406, 409, 465, 468, 471, 420, 511Assam Services (Discipline and Appeal) Rules, 1964- Rule 3, 6(2), 7(v), 9(2), 15
High Courts06 Feb 2026Disposed Of
Biyola Baruah Vs Union Of India And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1608
High Courts05 Feb 2026Dismissed
State (National Investigation Agency, Ministry Of Home Affairs Government Of India) Vs Kumud Saloi @ Joy @Suresh @Master
Gauhati High Court · (2026) 02 GAU CK 1607
National Investigation Agency Act, 2008- Section 21(1)Code of Criminal Procedure, 1973- Section 377, 428Indian Penal Code, 1860- Section 120(b), 326
High Courts04 Feb 2026Disposed Of
Dipannita Jaiswal Vs State Of Assam And Anr
Gauhati High Court · (2026) 02 GAU CK 1606
Code of Criminal Procedure, 1973- Section 202, 482Indian Penal Code, 1860- Section 34, 499, 500, 501, 502
High Courts03 Feb 2026Disposed Of
Maya Brahma Barman Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1605
Assam Services (Pension) Rules, 1969- Rule 24
High Courts02 Feb 2026Dismissed
Siddhartha Narayan Deb Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1604
Constitution of India, 1950- Article 14
High Courts09 Jan 2026Disposed Of
Majharul Alom Vs Union Of India And Ors
Gauhati High Court · (2026) 01 GAU CK 1393
Constitution of India, 1950- Article 226