High Courts09 Jan 2026Disposed Of
Pankaj Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2026) 01 GAU CK 1391
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 24 of 24
High Courts08 Jan 2026Dismissed
Abisekh Chauhan Vs Union Of India
Gauhati High Court · (2026) 01 GAU CK 1396
High Courts08 Jan 2026Disposed Of
Mahindra And Mahindra Financial Services Ltd Vs Hakim Uddin And Anr
Gauhati High Court · (2026) 01 GAU CK 1395
Constitution of India, 1950- Article 226, 227Legal Services Authorities Act, 1987- Section 21
High Courts08 Jan 2026Disposed Of
Saidul Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 01 GAU CK 1394
Constitution of India, 1950- Article 226
High Courts07 Jan 2026Dismissed
Kabir Ahmed Choudhury Vs State Of Assam And Others
Gauhati High Court · (2026) 01 GAU CK 1392
High Courts06 Jan 2026Disposed Of
S. Dalbir Singh Flora Vs S. Pal Singh Flora And 4 Ors
Gauhati High Court · (2026) 01 GAU CK 1390
Code of Civil Procedure, 1908- Section 96Hindu Succession Act, 1956- Section 6Limitation Act, 1963- Section 110
High Courts06 Jan 2026Dismissed
Sabita Lahkar And Ors Vs Bijuli Kalita
Gauhati High Court · (2026) 01 GAU CK 1389
Code of Civil Procedure, 1908- Order 47 Rule 1, Order 47 Rule 2
High Courts05 Jan 2026Dismissed
Satter Ali Abdus Satter Vs State Of Assam And Anr
Gauhati High Court · (2026) 01 GAU CK 1388
Constitution of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35, 193, 528Bharatiya Nyaya Sanhita, 2023- Section 62, 65, 126