High Courts06 Aug 2026Disposed Of
M/s. Star Paper And Board Mill Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3908
Constitution of India-Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 19 of 24
High Courts05 Aug 2026Dismissed
Mazibar Rahman Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 4115
Assam Panchayat Act, 1994-Section 111, Sub-Section 2(f)
High Courts05 Aug 2026Allowed
Sri Hitesh Kakati Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3916
BNSS, 2023-Section 415(2)IPC-Sections 376, 506, 376/506, 376/379/506, 375CrPC-Section 164, 313, 161
High Courts05 Aug 2026Partly Allowed
The State Of Assam Vs Rintu Sarmah
Gauhati High Court · (2026) 08 GAU CK 3919
IPC-Sections 341, 326, 302, 307, 324Cr.P.C.-Section 313, 366, 161Evidence Act-Section 8
High Courts05 Aug 2026Allowed
Hussain Ahmed Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3923
IPC-Sections 342/34, 302/34Cr.P.C-Section 313
High Courts05 Aug 2026Disposed Of
M/S India Carbon Ltd. Vs The Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 4952
Constitution of India-Article 226
High Courts05 Aug 2026Dismissed
Anil Chandra Bharali Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3927
Bharatiya Nagarik Suraksha Sanhita, (BNSS), 2023-Section 175(3)(i), 174(2), 175(3)Bharatiya Nyaya Sanhita, (BNS), 2023-Section 115(2)Code of Criminal Procedure, (Cr.P.C) 1973-Section 156(3)
High Courts04 Aug 2026Allowed
Charu Tanya & Ors
Gauhati High Court · (2026) 08 GAU CK 4116
Block Education Officer (Group-B Gazetted) Recruitment Rules, 2017-Rule 10, 11Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Aug 2026Disposed Of
Ms Mary Megu Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3880
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Disposed Of
Smti Omi Taga Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3884
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Allowed
Bitopan Kalita Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3903
Code of Criminal Procedure, 1973-Section 374 (2), 313, 164Indian Penal Code, 1860-Section 354, 387, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 4, 30, 29
High Courts04 Aug 2026Disposed Of
Mour @ Moub Uddin Laskar Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3905
High Courts04 Aug 2026Dismissed
Bijoy Sonowal Vs Indian Oil Corporation Ltd. & Ors.
Gauhati High Court · (2026) 08 GAU CK 3907
High Courts04 Aug 2026Disposed Of
New India Assurance Co. Ltd. Vs Sanjay Kumar Sah & Ors.
Gauhati High Court · (2026) 08 GAU CK 3909
Motor Vehicles Act, 1988-Section 173, 166, 168, 163, 2 Schedule
High Courts04 Aug 2026Disposed Of
Khorsed Ali & Ors. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3912
Constitution of India-Article 226Assam Right to Public Services [ARTPS] Act, 2012-Section 4, 8[1], 8
High Courts04 Aug 2026Disposed Of
Nesar Ahmed Vs Assistant Commissioner Of State Tax & Ors.
Gauhati High Court · (2026) 08 GAU CK 3914
Assam Goods and Services Tax Act, 2017-Section 74
High Courts03 Aug 2026Allowed
M/S Rana Construction And Engineers Pvtl. Ltd. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3895
Constitution of India-Article 226
High Courts03 Aug 2026Dismissed
Uttam Das Vs The Union Of India & Ors.
Gauhati High Court · 2024 INSC 789
Constitution of India-Article 226, 19Passport (Entry into India) Rules, 1950-Section 6 (a)Foreigners’ Act, 1946-Section 14 (c), 4, 3(2)(b), 6
High Courts03 Aug 2026Allowed
Dr. Himajit Kumar Barman Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 4111
Assam Medical Education Service Rules, 2008-Rule 3(3)(ii)Assam Civil Services (Conduct) Rules, 1965-Rule 3(1)
High Courts03 Aug 2026Disposed Of
M/s Gias Uddin Ahmed & Anr. Vs The Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3900
Central Goods and Services Tax Act, 2017-Section 73, 74, 73(1), 74(1), 73(9), 74(9), 107, 112Constitution of India-Article 226