High Courts16 May 2018Dismissed
Guttu And Company Pvt. Ltd. And Ors Vs Suaid Ali
Gauhati High Court · (2018) 05 GAU CK 0154
Code Of Civil Procedure, 1908 — Order 41 Rule 31
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 30 of 63
High Courts16 May 2018Disposed Off
Bijit Saikia And 12 Ors. Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 05 GAU CK 0153
Assam Panchayat Act, 1994 — Section 140(1)
High Courts16 May 2018Disposed Off
Dilip Das Vs Assam Fisheries Development Corporation Ltd. And 3 Ors.
Gauhati High Court · (2018) 05 GAU CK 0152
Constitution of India, 1950 — Article 226
High Courts16 May 2018Disposed Off
Md. Guleh Ahmed Choudhury And 4 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0151
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 5, 6
High Courts16 May 2018Disposed Off
Smti Prativa Mayee Dey Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0150
High Courts16 May 2018Allowed
Anil Kumar Saha And Anr. Vs Balin Gogoi And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0149
High Courts15 May 2018Allowed
Khanindra Kr. Dutta Vs State C.B.I.
Gauhati High Court · (2018) 05 GAU CK 0197
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471, 477(A)Prevention of Corruption Act, 1988 — Section 13(2), 13(d)13(1)(d), 13(2)(d), 13(1)(d)(ii)Code Of Criminal Procedure, 1973 — Section 313
High Courts15 May 2018Dismissed
Dulen Saikia Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0195
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts15 May 2018Allowed
Abul Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0115
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 34, 366
High Courts15 May 2018Disposed Off
Abdur Rasid Hazari Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0102
High Courts15 May 2018Partly Allowed
Abdur Rouf Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0100
High Courts15 May 2018Dismissed
Md. Abdul Ohab Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0099
Assam Public Services (Recruitment Rules) 1997 — Rule 5(1)(b), 5(1)(b)(iii)
High Courts15 May 2018
Dr. Bani Kanta Talukdar Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0098
High Courts15 May 2018Disposed Off
Sarada Devi Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0097
High Courts15 May 2018Disposed Off
Halima Rahman Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0096
Assam College Employees Provincialisation Rules, 2010 — Rule 23
High Courts15 May 2018Disposed Off
J B Hagjer College Jr Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0095
High Courts15 May 2018Disposed Off
Anupam Roy Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0094
High Courts15 May 2018Allowed
M/S Mahibur Rahman Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0093
High Courts15 May 2018Allowed
Md.Sahjahan Ali Vs Mahendra Ch. Das And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0092
High Courts15 May 2018Allowed
Smti Jinamoni Saikia And 4 Ors Vs Abdul Matin And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0091
Code Of Civil Procedure, 1908 — Order 41 Rule 27