High Courts17 May 2018Disposed Off
Hatal Das And 2 Ors. Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0166
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 29 of 63
High Courts17 May 2018Disposed Off
Naba Kalita Vs Minakshi Deka
Gauhati High Court · (2018) 05 GAU CK 0165
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts17 May 2018Allowed
Bijoylal Chouhan Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0164
Indian Penal Code, 1860 — Section 34, 323, 325, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts17 May 2018Allowed
John Pegu Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0163
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 164
High Courts17 May 2018Disposed Off
Rubul Baruah Vs Ruptrishna Dutta
Gauhati High Court · (2018) 05 GAU CK 0162
Code Of Criminal Procedure, 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 403, 406Special Marriage Act, 1954 — Section 27(1)(d)
High Courts17 May 2018Disposed Off
Sri Ajit Baruah Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 05 GAU CK 0161
Code Of Criminal Procedure, 1973 — Section 107, 145, 145(1), 145(2), 145(5), 146, 397, 482
High Courts17 May 2018Dismissed
Smti Barasha Borah Bordoloi Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0160
Indian Penal Code, 1860 — Section 120B, 294, 341, 352, 353, 354, 384, 385, 389, 447, 448, 506, 509Information and Technology Act, 2008 — Section 66ACode Of Criminal Procedure, 1973 — Section 482
High Courts17 May 2018Dismissed
Diganta Barah Vs State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0158
Code Of Criminal Procedure, 1973 — Section 200, 202, 202(2), 204, 362, 401, 482Indian Penal Code, 1860 — Section 34, 120(B), 166, 294, 307, 352, 354, 357, 509
High Courts17 May 2018Dismissed
Chief Engineer And 2 Ors Vs Biswajit Choudhury And Anr
Gauhati High Court · (2018) 05 GAU CK 0157
Limitation Act, 1963 — Section 5
High Courts17 May 2018Dismissed
Lakhyajit Sonowal Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0156
Constitution of India, 1950 — Article 226
High Courts17 May 2018Disposed Off
Jawaharlal Rai And 6 Ors Vs State Of Assam And Anr
Gauhati High Court · (2018) 05 GAU CK 0106
High Courts17 May 2018
Krishna Kumar Agrahari Vs Union Of India And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0105
High Courts17 May 2018Dismissed
Lakhyajit Sonowal Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0104
Constitution of India, 1950 — Article 226
High Courts17 May 2018Allowed
Shri Binod Kumar Agarwala Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0103
Assam Scheduled Caste and Scheduled Tribe Act, 1978 — Section 4, 5
High Courts16 May 2018Disposed Off
Arjun Basumatary, Angrang Basumatary Vs State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0196
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 364Unlawful Activities Prevention Act, 1967 — Section 10, 13
High Courts16 May 2018Disposed Off
New India Assurance Co. Ltd. Vs Jutika Das And Ors.
Gauhati High Court · (2018) 05 GAU CK 0194
High Courts16 May 2018Disposed Off
National Insurance Co. Ltd. Vs Deepa Rani Kalita And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0193
High Courts16 May 2018Allowed
Md Jeherul Islam Vs New India Assurance Co. Ltd.
Gauhati High Court · (2018) 05 GAU CK 0192
High Courts16 May 2018
Mustafa Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0191
Indian Penal Code, 1860 — Section 376, 376(1)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts16 May 2018Dismissed
Guttu And Company Pvt. Ltd. And Ors Vs Siraj Ali And Anr
Gauhati High Court · (2018) 05 GAU CK 0155
Indian Evidence Act,1872 — Section 91, 92Code Of Civil Procedure, 1908 — Order 41 Rule 31