High Courts23 May 2018Disposed Off
Dipak Kumar Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0140
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 27 of 63
High Courts23 May 2018Dismissed
Md. Safikul Haque Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 05 GAU CK 0139
High Courts23 May 2018Disposed Off
Smti Bibi Hazarika Vs State Of Assam And 9 Ors
Gauhati High Court · (2018) 05 GAU CK 0138
Assam Education (Provincialisation) of Services of Teachers and Re-Organization of Educational Institution Act, 2017 — Section 13(6)
High Courts23 May 2018Allowed
Musstt Sokina Khatun Vs Reliance General Insurance Co Ltd And Anr
Gauhati High Court · (2018) 05 GAU CK 0137
High Courts23 May 2018Partly Allowed
ICICI Lombard General Insurance Company Limited Vs Smti Pramila Nunisa And 6 Ors
Gauhati High Court · (2018) 05 GAU CK 0136
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166
High Courts23 May 2018Dismissed
State of Mizoram Vs Dr. N Pallai & anothers
Gauhati High Court · (2018) 05 GAU CK 0002
Code of Criminal Procedure, 1973 — Section 306, 313, 378Prevention of Corruption Act, 1988 — Section 7, 11, 13(1)(d), 13(2), 120B, 409Indian Evidence Act, 1872 — Section 114
High Courts23 May 2018Dismissed
Dr.Lalrammawii, Associate Professor Vs The Mizoram University
Gauhati High Court · (2018) 05 GAU CK 0001
High Courts22 May 2018Disposed Off
Amir Uddin Ahmed And 2 Ors. Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0135
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 3, 3(1)(b), 3(1)(b)(vi), 8
High Courts22 May 2018Allowed
Ranju Agarwal Vs State Of Assam And 10 Ors.
Gauhati High Court · (2018) 05 GAU CK 0134
Assam Town & Country Planning Act, 1959 — Section 10(2)Assam Notified Urban Areas (Other than Guwahati) Building Act, 2014 — Section 20Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 — Rule 67, 67(2)(b), 67(3), 74(2)
High Courts22 May 2018Allowed
PDP Steels Ltd. Vs Union Of India
Gauhati High Court · (2018) 05 GAU CK 0133
Kerala Building Tax Amendment Act 1990 — Section 3AKerala Tourism Building Tax Rules, 1974 — Rule 14A
High Courts22 May 2018Disposed Off
All Assam Scientific Assistants' Assocation And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0132
Constitution of India, 1950 — Article 309
High Courts22 May 2018Disposed Off
Uttam Kalita Vs Assam Urban Water Supply And Sewerage Board R.G. Baruah Road
Gauhati High Court · (2018) 05 GAU CK 0131
Assam Urban Water Supply and Sewerage Board Act, 1985 — Section 4, 8, 88
High Courts22 May 2018Allowed
Shri Biswanath Kalita, Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0130
High Courts22 May 2018Dismissed
Smti Arijita Paul Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0129
Assam College Employees (Provincialisation) Rules, 2010 — Rule 5(7), 7
High Courts22 May 2018Dismissed
Sri Mridul Sarma Vs Smt Gitumoni Bhattacharjee
Gauhati High Court · (2018) 05 GAU CK 0128
Hindu Marriage Act, 1955 — Section 13(1)ia)(ib)
High Courts22 May 2018Dismissed
Oriental Insurance Co. Ltd. Vs Abdul Samad And 9 Ors.
Gauhati High Court · (2018) 05 GAU CK 0127
Motor Vehicles Act, 1988 — Section 168Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts22 May 2018Partly Allowed
Mahen Das Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0126
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 147, 307, 323, 325
High Courts22 May 2018Allowed
Sri Sanjit Deb, Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0125
Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304
High Courts22 May 2018Partly Allowed
Sibu Paul Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0124
Indian Penal Code, 1860 — Section 149, 323, 324
High Courts22 May 2018Partly Allowed
Bogai Saikia Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0123
Indian Penal Code, 1860 — Section 302, 304