High Courts21 May 2018Allowed
Kandarpa Kanta Sarma Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0122
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 28 of 63
High Courts21 May 2018Disposed Off
Amarjyoti Borgohain Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0121
High Courts21 May 2018Disposed Off
Bidhu Bhusan Nath And 67 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 05 GAU CK 0120
High Courts21 May 2018Disposed Off
Union Of India Vs Rantu Saikia
Gauhati High Court · (2018) 05 GAU CK 0117
High Courts21 May 2018Disposed Off
Fulbanu Begum Vs Shahir Uddin And Anr.
Gauhati High Court · (2018) 05 GAU CK 0116
High Courts18 May 2018Disposed Off
Hanif Ali Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0114
Assam Panchayat Act, 1994 — Section 106(6)
High Courts18 May 2018Dismissed
Gutung Vettali Fishery Co-Operative Society Ltd. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0113
Assam Fishery Rules, 1953 — Rule 8(b), 50
High Courts18 May 2018Allowed
Sanjoy Kumar Mahato Vs Raju Banik And Anr
Gauhati High Court · (2018) 05 GAU CK 0112
High Courts18 May 2018
New India Assurance Company Ltd. Vs Smt. Eblembai Devi And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0111
Motor Vehicles Act, 1988 — Section 163A, 163A(2), 163A(1)
High Courts18 May 2018Allowed
Lakhi Rani Das Vs M/S Badri Rai Co. And Anr.
Gauhati High Court · (2018) 05 GAU CK 0110
High Courts18 May 2018Allowed
Amin Uddin Laskar Vs State Of Assam And Anr. Amin Uddin Laskar State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0109
Indian Penal Code, 1860 — Section 34, 100, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts18 May 2018Partly Allowed
Sri Lila Duwarah, Uma Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0108
Indian Penal Code, 1860 — Section 376, 376(1), 376(2)(1), 511Protection of Children from Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164
High Courts18 May 2018Disposed Off
Jagat Basumatary Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0107
Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4Indian Penal Code, 1860 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 164, 209, 313
High Courts17 May 2018Disposed Off
Tapan Bordoloi And 6 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0173
High Courts17 May 2018Disposed Off
Thekru Krbizoulie Angami Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0172
High Courts17 May 2018Disposed Off
Smti. Sumitra Kaiborta Vs Assam Power Distribution Company Limited
Gauhati High Court · (2018) 05 GAU CK 0171
High Courts17 May 2018Allowed
Ardhendu Shekhar Deb Alias Ardhendu Sekhar Dey Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0170
Central Civil Services Conduct Rules 1964 — Rule 3(1)(i)(ii)(iii)Constitution of India, 1950 — Article 311(2)
High Courts17 May 2018Allowed
M/s. Raitani Engineering Works Pvt. Ltd. Vs Union of India
Gauhati High Court · (2018) 05 GAU CK 0169
Arbitration and Conciliation Act, 1996 — Section 2(1)(d), 7, 7(2), 16
High Courts17 May 2018Allowed
Basanta Barman Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0168
Indian Penal Code, 1860 — Section 307, 457Code Of Criminal Procedure, 1973 — Section 162
High Courts17 May 2018
Shri Nripen Deka Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0167
Indian Electricity Act, 2003 — Section 126, 135Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 313