High Courts29 May 2018Disposed Off
Shri Vinod Kumar Saggar Vs Union Of India And Ors
Gauhati High Court · (2018) 05 GAU CK 0214
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 25 of 63
High Courts29 May 2018Disposed Off
Rita Kalita Vs Board Of Secondary Education And Ors.
Gauhati High Court · (2018) 05 GAU CK 0213
High Courts29 May 2018Dismissed
M/S. Pul Pul Manufacture Vs State Of Assam And Ors.
Gauhati High Court · (2018) 05 GAU CK 0212
Constitution of India 1950 — Article 14, 226
High Courts29 May 2018Dismissed
Smti Anjumoni Baishya Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0211
High Courts29 May 2018Disposed Off
Prativa Deka And Anr. Vs Union Of India And Ors.
Gauhati High Court · (2018) 05 GAU CK 0210
High Courts29 May 2018Dismissed
Chandra Kanta Changmai Vs Branch Manager, The New India Assurance Co Ltd And Ors
Gauhati High Court · (2018) 05 GAU CK 0209
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166
High Courts29 May 2018Allowed
Md. Nurul Haque Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0208
Code Of Criminal Procedure, 1973 — Section 222(2), 304, 313, 374(2)Indian Penal Code, 1860 — Section 107, 302, 304, 306, 307, 326, 498(A)
High Courts29 May 2018Partly Allowed
Md. Abdul Aziz Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0207
Indian Penal Code, 1860 — Section 34, 114, 314, 316, 323, 325, 341, 354, 447Code Of Criminal Procedure, 1973 — Section 207, 313, 357(3)
High Courts29 May 2018Partly Allowed
Md Jamir Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0206
Indian Penal Code, 1860 — Section 34, 323, 379Probation of Offenders Act,1958 — Section 4
High Courts28 May 2018Dismissed
C. Thantluanga Vs C. Lalhmangaihzuala
Gauhati High Court · (2018) 05 GAU CK 0254
High Courts28 May 2018Dismissed
Zoramthanga and ors Vs State of Mizoram
Gauhati High Court · (2018) 05 GAU CK 0253
Code of Criminal Procedure, 1973 — Section 173, 209, 225, 226, 227, 228(1), 228(2), 397, 401, 482Indian Penal Code, 1860 — Section 34, 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts28 May 2018Disposed Off
Masuma Khatun Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0205
High Courts28 May 2018Disposed Off
Shajamal Ali Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0204
Assam Education (Provincialization of Services of Teachers and Re-Organization of Educational Institutions) Act, 2017 — Section 19(2)
High Courts28 May 2018Dismissed
M/S New India Assurance Co. Ltd. Vs Abdul Ali And Ors
Gauhati High Court · (2018) 05 GAU CK 0203
High Courts28 May 2018Allowed
Madan Ch Rabha Vs New India Assurance Co Ltd And Ors
Gauhati High Court · (2018) 05 GAU CK 0202
High Courts28 May 2018Dismissed
Akida Khatun Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0201
Indian Penal Code, 1860 — Section 34, 323, 354, 376, 506Code Of Criminal Procedure, 1973 — Section 200, 313
High Courts25 May 2018Disposed Off
Gayatri Projects Ltd Vs Union of India Represented
Gauhati High Court · (2018) 05 GAU CK 0252
High Courts25 May 2018
M/S Shree Jagdamba Trading Company Vs Roop Chand Baid
Gauhati High Court · (2018) 05 GAU CK 0200
Code Of Civil Procedure, 1908 — Section 115, 151, Order 6 Rule 2, Order 41 Rule 27Assam Urban Areas Rent Control Act, 1972 — Section 5(4)Indian Evidence Act, 1872 — Section 102, 114III(g)
High Courts25 May 2018Disposed Off
Hemanta Das Hemanta Das Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0199
High Courts25 May 2018Disposed Off
Sadique Ahmed Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0198
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Rule 18