High Courts01 Jun 2018Dismissed
Pawan Kr. Agarwal Vs Ishwar Prasad Jalan
Gauhati High Court · (2018) 06 GAU CK 0013
Code Of Civil Procedure, 1908 — Section 47, 152, Order 7 Rule 3, Order 41 Rule 31
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 23 of 63
High Courts01 Jun 2018Allowed
Jnanendra Chakravorty Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0012
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 10(6), 10(7)Assam Service (Disciplinary and Appeals) Rules, 1964 &mdash Section 6(1)
High Courts01 Jun 2018Disposed Off
Smti. Nirmali Bhattacharjee Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0011
High Courts01 Jun 2018Allowed
Central Bank Of India And 3 Ors Vs Sri Utpal Bordoloi
Gauhati High Court · (2018) 06 GAU CK 0010
High Courts01 Jun 2018Allowed
Jaganath Mandal Vs Divisional Manager And Ors.
Gauhati High Court · (2018) 06 GAU CK 0009
High Courts01 Jun 2018Allowed
Oriental Insurance Co . Ltd Vs Moin Uddin Laskar
Gauhati High Court · (2018) 06 GAU CK 0008
High Courts01 Jun 2018Disposed Off
National Insurance Co. Ltd. Vs Pronita Tamuli Gogoi And Ors
Gauhati High Court · (2018) 06 GAU CK 0007
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts01 Jun 2018
Dambaru Gurung Vs Bipul Borah And Anr
Gauhati High Court · (2018) 06 GAU CK 0006
High Courts01 Jun 2018Allowed
Kabil Sk Vs Md. Sofiur Rahman And Anr.
Gauhati High Court · (2018) 06 GAU CK 0005
High Courts01 Jun 2018Allowed
Babul Adhikari @ Bablu Adhikari, Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0004
Indian Penal Code, 1860 — Section 120(B), 201, 302, 342, 364(A), 365, 385Code of Criminal Procedure, 1973 — Section 164, 313Indian Evidence Act, 1872 — Section 30
High Courts01 Jun 2018Allowed
Manik Roy Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0003
Indian Penal Code, 1860 — Section 120(B), 201, 302, 342, 364(A), 365, 385Code of Criminal Procedure, 1973 — Section 164, 313Indian Evidence Act, 1872 — Section 30
High Courts01 Jun 2018Partly Allowed
Anjit Tanti Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0002
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Jun 2018Allowed
M/S Tribeni Metalloys Pvt Ltd Vs Commissioner Central Excise And Service Tax
Gauhati High Court · (2018) 06 GAU CK 0001
Central Excise Act, 1994 — Section 5A(1), 35GAdditional duties of Excise (Goods of special Importance) Act, 1957 — Section 3(3)
High Courts31 May 2018Disposed Off
Shri Makhanlal Nunisa Vs North Cachar Hills Autonomous Council And Ors.
Gauhati High Court · (2018) 05 GAU CK 0241
High Courts31 May 2018Disposed Off
Mihir Goswami Vs Union Of India And Ors.
Gauhati High Court · (2018) 05 GAU CK 0240
High Courts31 May 2018Dismissed
Ziarul Hoque Khandakar And 18 Ors. Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 05 GAU CK 0239
High Courts31 May 2018Allowed
Md. Imamul Haque Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0238
High Courts31 May 2018Dismissed
Indian Oil Corporation Limited And 2 Ors Vs Sri Krishna Bhushan Sarma
Gauhati High Court · (2018) 05 GAU CK 0237
High Courts31 May 2018Dismissed
Sri Bikash Kanti Biswas Vs Mrs Archana Deb Biswas
Gauhati High Court · (2018) 05 GAU CK 0236
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts31 May 2018Dismissed
United India Insurance Co. Ltd. Vs Purnima Das And Ors
Gauhati High Court · (2018) 05 GAU CK 0235
Motor Vehicles Act, 1988 — Section 173