High Courts12 Jun 2018Partly Allowed
Khanindra Mazumdar Vs Subarna Kalita And Anr
Gauhati High Court · (2018) 06 GAU CK 0050
Indian Penal Code, 1860 — Section 312, 415, 417, 493Code of Criminal Procedure, 1973 — Section 164, 401(3)
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 21 of 63
High Courts12 Jun 2018Dismissed
Rajen Karmakar Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0049
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts12 Jun 2018Dismissed
Niranjan Majhi Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0048
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 164, 313Indian Evidence Act, 1872 — Section 106
High Courts12 Jun 2018Disposed Off
Kalicharan Paul Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0047
Indian Penal Code, 1860 — Section 302, 304II
High Courts12 Jun 2018Partly Allowed
Smti Labanya Deka, Lai Deka Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0046
Indian Penal Code, 1860 — Section 34, 201, 299, 300, 302Code of Criminal Procedure, 1973 — Section 357A, 313Indian Evidence Act, 1872 — Section 25, 27
High Courts12 Jun 2018Disposed Off
Mayna Mia Mazumder Vs State Of Assam And Anr.
Gauhati High Court · (2018) 06 GAU CK 0045
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 143, 325, 342, 354, 427, 436, 457
High Courts12 Jun 2018Dismissed
Amrit Tiwari Since Deceased His Legal Heirs - A Dhurwa Nandan Tiwari And 6 Ors. Vs Rukmini Devi Koiri And Anr.
Gauhati High Court · (2018) 06 GAU CK 0044
Code Of Civil Procedure, 1908 — Section 115, 151Registration Act, 1908 — Section 7(1)(d), 17(1)(d)
High Courts11 Jun 2018Dismissed
Sri Lakhiram Deka Vs Smti Ginima Deka
Gauhati High Court · (2018) 06 GAU CK 0043
Hindu Marriage Act, 1955 — Section 13Family Courts Act, 1984 — Section 7(1), 19Indian Penal Code, 1860 — Section 498A
High Courts11 Jun 2018Allowed
Union Of India, Vs M/S Shree Gopal Enterprise
Gauhati High Court · (2018) 06 GAU CK 0042
Railways Act, 1989 — Section 106
High Courts11 Jun 2018Dismissed
Anil Das Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0041
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 164
High Courts11 Jun 2018Disposed Off
Purbanchal Prahari Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0040
Code of Criminal Procedure, 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 34, 52, 499, 500, 501Press Registration of Book Act, 1867 — Section 7
High Courts08 Jun 2018Dismissed
Jintu Kalita Vs Smti Padma Borgohain And Anr
Gauhati High Court · (2018) 06 GAU CK 0038
Indian Penal Code, 1860 — Section 279, 304
High Courts08 Jun 2018Allowed
Oriental Insurance Co. Ltd. Vs Bijay Lal Basumatary And Ors.
Gauhati High Court · (2018) 06 GAU CK 0037
High Courts08 Jun 2018
National Insurance Co. Ltd. Vs Smt. Manju Mazumdar And Ors
Gauhati High Court · (2018) 06 GAU CK 0036
High Courts08 Jun 2018Dismissed
Someswar Borah Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0035
Indian Penal Code, 1860 — Section 471, 468
High Courts07 Jun 2018Dismissed
Director, Regional Institute Vs Ruby Zohmingliani and ors
Gauhati High Court · (2018) 06 GAU CK 0127
Central Civil Services (Conduct) Rules, 1964 — Rule 6(6)
High Courts07 Jun 2018Dismissed
Sahed Khan And 4 Ors Vs On The Death Of Maisana Begum Her Legal Heris Mustt. Nurcheni Begum And Anr
Gauhati High Court · (2018) 06 GAU CK 0034
Transfer of Property Act, 1882 — Section 53A, 54Registration Act, 1908 — Section 17(1), 49
High Courts07 Jun 2018Disposed Off
Puspa Rani Paul And Ors Vs On The Death Of Sisuranjan Mazumdar His Legal Heir- Smti Bina Mazumdar Wifeand Ors
Gauhati High Court · (2018) 06 GAU CK 0033
High Courts07 Jun 2018Disposed Off
Sayed Ahmed Ali Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0032
High Courts07 Jun 2018Dismissed
Sachindra Nath Das And 14 Ors. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0031
Assam Police Service Rules, 1966 — Rule 4, 5, 5(1), 5(1)(b), 5(1)(c), 18, 18(1), 18(3), 25Constitution of India, 1950 — Article 14, 21, 309