High Courts07 Jun 2018Allowed
Mominur Ali Vs State Of Assam And Anr
Gauhati High Court · (2018) 06 GAU CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 302
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 22 of 63
High Courts07 Jun 2018Partly Allowed
Lulu Medhi Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0029
Indian Penal Code, 1860 — Section 324, 326
High Courts07 Jun 2018Dismissed
Mrs. Nibedita Baruah Vs Dr. Surendra Nath Tamuli
Gauhati High Court · (2018) 06 GAU CK 0028
Indian Penal Code, 1860 — Section 498ACode of Criminal Procedure, 1973 — Section 164
High Courts06 Jun 2018
Ramfangzauva Vs State of Mizoram
Gauhati High Court · (2018) 06 GAU CK 0126
Code of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37, 20(b)(ii)(c), 29(1)
High Courts06 Jun 2018Disposed Off
Abdul Kader And 5 Ors. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0027
High Courts06 Jun 2018Disposed Off
Smti Trishna Boruah Konwar Vs Smti Alakananda Devi Konwar And Anr
Gauhati High Court · (2018) 06 GAU CK 0026
Special Marriage Act, 1954 — Section 24(1)(i), 31Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 9
High Courts06 Jun 2018Disposed Off
Netra Mohan Saikia And 2 Ors Vs Indian Oil Corporation Ltd.
Gauhati High Court · (2018) 06 GAU CK 0025
Constitution of India, 1950 — Article 14, 23
High Courts06 Jun 2018Disposed Off
Surja Bhanu Bewa And Anr. Vs Lalchand Ali And Anr.
Gauhati High Court · (2018) 06 GAU CK 0024
High Courts06 Jun 2018Allowed
Sri Chandra Kr Yadab Vs Sri Dhrupa Dhar Deb Barman And Ors
Gauhati High Court · (2018) 06 GAU CK 0023
High Courts06 Jun 2018Dismissed
M/S New India Assurance Co Ltd Vs Subodh Dhar And Ors
Gauhati High Court · (2018) 06 GAU CK 0022
High Courts06 Jun 2018Disposed Off
Sarkar Unush Mandal And Anr Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0021
Code of Criminal Procedure, 1973 — Section 161, 162(1), 207, 209, 313, 372, 382Indian Penal Code, 1860 — Section 141, 146, 147, 148, 149, 299, 300, 302, 341Indian Evidence Act, 1872 — Section 25, 26, 27
High Courts05 Jun 2018Disposed Off
Lalnunringa S/o Lalzamlova and ors Vs District Collector cum Deputy Commissioner and ors
Gauhati High Court · (2018) 06 GAU CK 0125
Land Aquisition Act 1894 — Section 3(d), 4, 4(1), 6, 18, 23(1A) 23(2), 28, 28A
High Courts04 Jun 2018Disposed Off
Shahajamal Sk. And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0020
High Courts04 Jun 2018Dismissed
Dipak Kumar Das Vs Parkedavis India Ltd And Ors
Gauhati High Court · (2018) 06 GAU CK 0019
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, 2Indian Contract Act, 1872 — Section 62, 73Specific Relief Act, 1963 — Section 14(1)(c)
High Courts04 Jun 2018Allowed
New India Assurance Co Ltd Vs Anil Sarkar And Ors
Gauhati High Court · (2018) 06 GAU CK 0018
Motor Vehicles Act, 1988 — Section 166(1)(c)(d)Code Of Civil Procedure, 1908 — Section 2(11)
High Courts04 Jun 2018Partly Allowed
Khudeja Khatun And 4 Ors Vs M/S Bajaj Allianz General Insurance Company Limited And Anr
Gauhati High Court · (2018) 06 GAU CK 0017
High Courts04 Jun 2018
Uttam Prodhani Vs M/S. Bhagwandas Auto Finance Ltd. And Anr.
Gauhati High Court · (2018) 06 GAU CK 0016
High Courts04 Jun 2018Allowed
Smt. Chandrawati Gupta And 4 Ors Vs Md Latif Ahmed And Ors
Gauhati High Court · (2018) 06 GAU CK 0015
High Courts04 Jun 2018Partly Allowed
Maliram Hazarika And 4 Ors. Vs State Of Assam And Anr.
Gauhati High Court · (2018) 06 GAU CK 0014
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302
High Courts01 Jun 2018Disposed Off
Lalremtluanga and ors Vs Secretary to the Govt. Of India and ors
Gauhati High Court · (2018) 06 GAU CK 0124