COURT ARCHIVE

Gauhati High Court judgments, 2018

1,247 judgments · page 31 of 63

High Courts15 May 2018Dismissed

Indian Oil Corporation Ltd. And 3 Ors Vs Moni Madhav Dutta

Gauhati High Court · (2018) 05 GAU CK 0090

Arbitration and Conciliation Act, 1996 — Section 34, 34(4), 37Gas Cylinder Rules, 1981 — Rule 34, 35Constitution of India, 1950 — Article 14

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High Courts15 May 2018Dismissed

Mewalal Rabidas And Anr Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0089

Code Of Criminal Procedure, 1973 — Section 161, 209, 313, 374(2)Indian Penal Code, 1860 — Section 34, 307, 319, 320, 322, 326, 448

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High Courts15 May 2018Partly Allowed

Abdul Samad, Samad Marandi Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0088

Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 380, 458, 459

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High Courts15 May 2018Disposed Off

Md Manir Hussain Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0087

Code Of Criminal Procedure, 1973 — Section 313, 397, 401, 482Indian Penal Code, 1860 — Section 378, 379

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High Courts15 May 2018Dismissed

Saban Uddin, Shahban Uddin Vs Husna Begum Ansari

Gauhati High Court · (2018) 05 GAU CK 0086

Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 482

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High Courts15 May 2018Allowed

Shri Mun Baruah Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0085

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 326, 341

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High Courts15 May 2018Dismissed

Dr. Bhagya Narayan Singh Vs State Of Assam And 7 Ors

Gauhati High Court · (2018) 05 GAU CK 0084

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420

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High Courts14 May 2018

Sawichhungi Vs Lalruati

Gauhati High Court · (2018) 05 GAU CK 0248

Registration Act, 1908 — Section 23, 25Code of Civil Procedure, 1908 — Order 7 Rule 1

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High Courts14 May 2018Dismissed

Md Samsul Ali Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0083

Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts14 May 2018Disposed Off

Sri Premeswar Thakuria Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 05 GAU CK 0082

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High Courts14 May 2018Disposed Off

Abdul Jalil Sk Vs State Of Assam And 8 Ors.

Gauhati High Court · (2018) 05 GAU CK 0081

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High Courts14 May 2018Allowed

Smt. Aruna Pator Vs Bharat Petroleum Corporation Limited BPCL And 4 Ors

Gauhati High Court · (2018) 05 GAU CK 0080

Constitution of India, 1950 — Article 226

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High Courts14 May 2018Disposed Off

Chapor-Balajan High School Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 05 GAU CK 0079

Constitution of India, 1950 — Article 226

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High Courts14 May 2018Dismissed

Dr. Geetima Deka Vs State Of Assam And 7 Ors.

Gauhati High Court · (2018) 05 GAU CK 0078

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High Courts14 May 2018Disposed Off

Kamaluddin Vs State Of Assam And 2 Ors

Gauhati High Court · (2018) 05 GAU CK 0077

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High Courts14 May 2018Disposed Off

Dhwajen Chandra Nath And 17 Ors Vs State Of Assam And 11 Ors

Gauhati High Court · (2018) 05 GAU CK 0076

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High Courts14 May 2018Disposed Off

Smti. Chandana Deka Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 05 GAU CK 0075

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High Courts14 May 2018Dismissed

Abdul Samad, Abdus Samad, Md. Samad Uddin Vs Union Of India And 3 Ors

Gauhati High Court · (2018) 05 GAU CK 0074

Illegal Migrants ( Determination by Tribunals) Act, 1983 — Section 8(1)Foreigners’ Act, 1946 — Section 9Citizenship Act, 1955 — Section 6A

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High Courts14 May 2018Disposed Off

Mrs. Munni Khatun And 2 Ors Vs Md. Jahar Ali And Anr

Gauhati High Court · (2018) 05 GAU CK 0073

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High Courts14 May 2018Disposed Off

National Insurance Co Ltd Vs Mandira Borpatra Gohain And 5 Ors

Gauhati High Court · (2018) 05 GAU CK 0072

Motor Vehicles Act, 1988 — Section 166(2), 173Code Of Civil Procedure, 1908 — Order 29 Rule 2

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