High Courts14 May 2018Allowed
Nagen Das Vs Jishu Bhattacharjee And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0071
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 32 of 63
High Courts14 May 2018Allowed
Smt. Aruna Pator Vs Bharat Petroleum Corporation Limited Bpcl And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0070
Constitution of India, 1950 — Article 226
High Courts11 May 2018Allowed
Nitul Chandra Das Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0190
Assam Services (Discipline and Appeal) Rules 1964 — Rule 7, 9Constitution of India, 1950 — Article 311
High Courts11 May 2018Allowed
Union Of India And 2 Ors Vs M/S Dharampal Satyapal Ltd
Gauhati High Court · (2018) 05 GAU CK 0189
Central Excise Act, 1944 — Section 3(A), 3(A)(2), (3), 11(A)Paanmasala Packing Machines (Capacity Determination and Collection of Duty) Rules,2008 — Rule 4, 5
High Courts11 May 2018Disposed Off
Anima Das Vs Samaresh Majumdar
Gauhati High Court · (2018) 05 GAU CK 0188
Indian Succession Act, 1925 — Section 371, 372, 383, 384Hindu Succession Act, 1956 — Section 15, 15(1), 15(2)
High Courts11 May 2018Allowed
Gaji Rahman Vs Divisional Manager And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0187
High Courts11 May 2018Allowed
Manju Karmakar And 5 Ors Vs Md. Hafif
Gauhati High Court · (2018) 05 GAU CK 0186
High Courts11 May 2018Allowed
Md Sahidur Rahman Vs State Of Assam And Anr
Gauhati High Court · (2018) 05 GAU CK 0185
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42, 42(1), 42(2), 43Code Of Criminal Procedure, 1973 — Section 100(4)
High Courts11 May 2018Dismissed
Abu Taher Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0184
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 498(A)
High Courts11 May 2018Allowed
Lorakon Idul Choudhury Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0183
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341
High Courts11 May 2018Dismissed
Sanghi Textile Ltd. Vs Rama Water And Co.
Gauhati High Court · (2018) 05 GAU CK 0069
Indian Evidence Act, 1872 — Section 114Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5
High Courts11 May 2018Disposed Off
Rnt Plantations Limited Vs Union Of India And Ors
Gauhati High Court · (2018) 05 GAU CK 0068
Petroleum & Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 — Section 10(2)
High Courts11 May 2018Disposed Off
Moumita Suklabaidya Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0067
High Courts11 May 2018Disposed Off
Romizul Hoque Kazi Vs State Level Committee And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0066
High Courts10 May 2018Dismissed
SATYA NARAYAN THAKUR and 2 ORS Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 05 GAU CK 0064
Code of Criminal Procedure, 1973 — Section 173(2), 173(8), 397, 401, 482Indian Penal Code 1860 — Section 34, 323, 326, 341, 506Constitution of India, 1950 — Article 20, 21
High Courts10 May 2018Dismissed
SHANKAR SINHA and ANR. Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 05 GAU CK 0014
Code of Criminal Procedure, 1973 — Section 162, 482Indian Penal Code 1860 — Section 120B, 409, 419, 420, 468, 471Constitution of India, 1950 — Article 21
High Courts10 May 2018Allowed
PROMOD KUMARJALAN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0013
Code of Criminal Procedure, 1973 — Section 482Plantations Labour Act, 1951 — Section 2(e), 15, 16, 36Assam plantations Labour Rules 1956 — Rule 58, 59
High Courts10 May 2018Disposed Of
KAMLESH SINGH Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 05 GAU CK 0012
Code of Criminal Procedure, 1973 — Section 401, 482
High Courts10 May 2018
SRI DILIP MEDHI Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0011
Code of Criminal Procedure, 1973 — Section 197, 200, 202, 313, 401(4)Indian Penal Code, 1860 — Section 34, 323, 339, 341Probation of Offenders Act, 1958 — Section 4
High Courts10 May 2018Disposed Of
SRI AMRIT BAISHYA Vs SMTI KABERI DAS BAISHYA
Gauhati High Court · (2018) 05 GAU CK 0010
Hindu Marriage Act, 1955 — Section 13, 28Code of Criminal Procedure, 1973 — Section 125