High Courts01 Jul 2014
Ramnghakthari Vs H. Lalhmunliana
Gauhati High Court · (2014) 4 ACC 382 : (2015) ACJ 1819
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 13 of 30
High Courts30 Jun 2014
Yikhyao Lotha Vs State of Nagaland
Gauhati High Court · (2015) 2 GLD 169 : (2014) 4 GLT 871
Constitution of India, 1950 — Article 14, 226Right to Information Act, 2005 — Section 16(1), 16(2), 16(3), 6(1)(1)
High Courts30 Jun 2014Dismissed
N. Joory and Others Vs State of Nagaland and Others
Gauhati High Court · (2015) 3 GLT 533
Constitution of India, 1950 - Article 14 166 166(1) 2 226Equal Remuneration Act, 1976 - Section 1(3) 2 2(h) 6
High Courts26 Jun 2014Partly Allowed
Harekrishna Talukdar Vs The Assam Power Distribution Co. Ltd [LAR]
Gauhati High Court · (2014) 06 GAU CK 0020
Electricity Act, 2003 — Section 176(2)(e), 67(2)
High Courts25 Jun 2014
Ismail Uddin Vs Union of India
Gauhati High Court · (2014) 3 GLD 86 : (2014) 4 GLT 543
Citizenship Act, 1955 — Section 6A(1)(d)Constitution of India, 1950 — Article 226, 355Evidence Act, 1872 — Section 101, 106
High Courts25 Jun 2014
Sailendra Namasudra Vs UCO Bank
Gauhati High Court · (2015) 1 GLD 234 : (2014) 3 GLT 583
High Courts24 Jun 2014Partly Allowed
Suchitra Das Vs Banashree Das
Gauhati High Court · (2014) 06 GAU CK 0035
Hindu Marriage Act, 1955 — Section 25
High Courts24 Jun 2014Dismissed
Surath Barman Vs State of Assam
Gauhati High Court · (2014) 2 GLD 288 : (2014) 3 GLT 355
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 394
High Courts24 Jun 2014
Pravanjan Kishore Dev Varman Vs Union of India
Gauhati High Court · (2014) 06 GAU CK 0019
Administrative Tribunals Act, 1985 — Section 14(1)(b)(ii), 19Constitution of India, 1950 — Article 226, 227
High Courts24 Jun 2014
Monowara Begum Vs State of Assam
Gauhati High Court · (2015) 1 GLD 117 : (2014) 3 GLT 604
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts23 Jun 2014
Kriti Hazarika Vs Jishnu Nath Mrinmoy Bhuyan Vs The State of Assam
Gauhati High Court · AIR 2015 Guw 22 : (2014) 2 GLD 161 : (2014) 4 GLT 968
High Courts23 Jun 2014Allowed
Hiren Das Vs State of Assam
Gauhati High Court · (2015) 1 GLD 172 : (2014) 3 GLT 134
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 302, 326, 34
High Courts23 Jun 2014
Bogidhola Tea and Trading Co. Pvt. Ltd. Vs The Union of India
Gauhati High Court · (2014) 307 ELT 846 : (2014) 2 GLD 168 : (2014) 4 GLT 989 : (2014) 28 GSTR 40
Central Excises and Salt Act, 1944 — Section 11, 11D, 2(b)Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 142, 28B
High Courts20 Jun 2014
Sh. Chalzika Vs State of Mizoram and Others
Gauhati High Court · (2014) 2 GLD 37
High Courts20 Jun 2014
Subrata Kar Vs Ranjit Kumar Shome
Gauhati High Court · (2015) 1 GLD 437 : (2014) 4 GLT 279
Criminal Procedure Code, 1973 (CrPC) — Section 208, 209, 225, 226, 227Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 147, 302, 323, 34
High Courts19 Jun 2014
K. Lalringa Vs P.C. Rinzuala
Gauhati High Court · (2014) 2 GLD 45 : (2014) 4 GLT 689
High Courts19 Jun 2014
Salma Jesmin Vs Mazibur Rahman
Gauhati High Court · (2015) 1 GLD 695 : (2014) 4 GLT 994
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 6, Order 7 Rule 11, Order 7 Rule 7Representation of the People Act, 1951 — Section 100, 80, 80A, 81, 83
High Courts18 Jun 2014
ABCI Infrastructure Pvt. Ltd. Vs The State of Assam
Gauhati High Court · (2014) 06 GAU CK 0016
Constitution of India, 1950 — Article 141, 226, 227
High Courts18 Jun 2014Disposed Off
In Re: WP(C) No. 7441 of 2005
Gauhati High Court · (2014) 06 GAU CK 0014
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17