High Courts18 Jul 2014Disposed off

Sanjeev Nagar and Others Vs State of Nagaland and Others

Gauhati High Court · (2015) 1 GLT 457

Antiquities and Art Treasures Act, 1972 - Section 25(1) — Constitution of India, 1950 - Article 19, 21, 226, 227 — Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155(2), 156, 156(1) — Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 120(B), 120B, 120-B, 147, 148
High Courts17 Jul 2014

Ajit Kumar Baruah Vs State of Assam

Gauhati High Court · (2014) 3 GLD 93 : (2014) 3 GLT 382

Assam College Employees (Provincialisation) Act, 2005 — Section 12, 6Constitution of India, 1950 — Article 309University Grants Commission Act, 1956 — Section 26
High Courts01 Jul 2014Dismissed

Union of India Vs Hindustan Metal Refining Works (P) Ltd.

Gauhati High Court · (2015) 2 ARBLR 490

Arbitration Act, 1940 - Section 16 — Arbitration and Conciliation Act, 1996 - Section 33, 34, 75, 81 — Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 7 — Micro, Small and Medium Enterprises Development Act, 2006 - Section 19