High Courts17 Jun 2014Allowed
All Assam Heads of Department Ministerial Officers'' Association and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 634
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 14 of 30
High Courts16 Jun 2014
Assam Company India Ltd. Vs Bank of New York Mellon
Gauhati High Court · (2015) 1 GLD 244 : (2014) 3 GLT 430
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Companies Act, 1956 — Section 433, 434, 439Constitution of India, 1950 — Article 226
High Courts13 Jun 2014
Pabhojan Tea Estate Vs The Union of India
Gauhati High Court · (2014) 307 ELT 448 : (2014) 27 GSTR 219
Central Sales Tax Act, 1956 — Section 9, 9(2), 9(2-A)Constitution of India, 1950 — Article 226, 227Finance Act, 2003 — Section 128(1), 157, 157(1), 157(3)
High Courts13 Jun 2014
Anowar Ali Vs The State of Assam
Gauhati High Court · (2014) 3 GLT 500
Constitution of India, 1950 — Article 14, 21, 226, 355Foreigners Act, 1946 — Section 9Illegal Migrants (determination By Tribunals) Act, 1983 — Section 3(1)(c), 8(1)
High Courts13 Jun 2014Allowed
The Assam Agricultural University Vs Manjit Kumar Bhattacharya
Gauhati High Court · (2014) 06 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 2, 2(b), 3, 4, 5Evidence Act, 1872 — Section 60
High Courts13 Jun 2014Allowed
Malinee Goswami Vs The State of Assam
Gauhati High Court · (2014) 06 GAU CK 0002
Constitution of India, 1950 — Article 226
High Courts12 Jun 2014
Napuk Tea Estate Vs State of Assam
Gauhati High Court · (2015) 1 GLD 512 : (2014) 4 GLT 81
Constitution of India, 1950 — Article 136, 226Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A
High Courts11 Jun 2014
Zarzoliani Vs Vanlalhmuaka
Gauhati High Court · (2014) 4 ACC 779 : (2015) ACJ 2632
High Courts11 Jun 2014Dismissed
Mary Yimchunger Vs Chief Secretary
Gauhati High Court · (2016) 1 ACC 621 : (2015) ACJ 2449 : (2014) 2 GLD 7 : (2014) 3 GLT 172
Motor Vehicles Act, 1988 — Section 140, 141, 163(a), 163A, 163BPenal Code, 1860 (IPC) — Section 304(A), 337, 448
High Courts11 Jun 2014
Kajal Kumar Paul Vs The Customs, Excise and Service Tax Appellate Tribunal
Gauhati High Court · (2014) 06 GAU CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts09 Jun 2014
Kiron Das Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 52
Railways Act, 1989 — Section 123(c)
High Courts07 Jun 2014Dismissed
Nungsangpokla Vs State of Nagaland
Gauhati High Court · (2015) 1 GLD 185 : (2014) 3 GLT 365 : (2014) LabIC 3201
High Courts06 Jun 2014
Binoy Ch. Sarma Vs State of Assam
Gauhati High Court · (2014) 2 GLD 304 : (2014) 3 GLT 215
Constitution of India, 1950 — Article 309
High Courts06 Jun 2014
Nirmali Hazarika Vs State of Assam
Gauhati High Court · (2014) 2 GLD 293 : (2014) 3 GLT 660
High Courts06 Jun 2014
Dhiraj Kumar Vs Union of India
Gauhati High Court · (2015) 1 GLD 269 : (2014) 3 GLT 224
Constitution of India, 1950 — Article 14
High Courts06 Jun 2014
Jagadish Deka Vs The State of Assam
Gauhati High Court · AIR 2014 Guw 143 : (2015) 1 GLD 211 : (2014) 5 GLT 699 : (2014) 3 GLT 248 : (2015) 1 RCR(Civil) 123
Constitution of India, 1950 — Article 141
High Courts05 Jun 2014Dismissed
Md. Sabul Hussain Vs Md. Abdul Jalil Miah
Gauhati High Court · (2017) 1 GauLR 458
Benami Transactions (Prohibition) Act, 1988 - Section 3, Section 4Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Jun 2014Allowed
Lalkanglova Sailo Vs Ngurthantluangi Sailo
Gauhati High Court · AIR 2014 Guw 120 : (2015) 1 GLD 73 : (2014) 3 GLT 615
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 39-ALegal Services Authorities Act, 1987 — Section 19, 19(1), 20, 21, 22
High Courts05 Jun 2014
Mausumi Rekha Khaund Vs The State of Assam
Gauhati High Court · (2014) 2 GLD 174 : (2014) 4 GLT 238 : (2014) LabIC 3357