High Courts03 Jun 2014
Kajal Kumar Paul Vs CESTAT
Gauhati High Court · (2014) 308 ELT 667 : (2014) 29 GSTR 274
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 15 of 30
High Courts03 Jun 2014
Pabitra Kumar Ghosh Vs Uttam Kumar Ghosh
Gauhati High Court · (2014) 06 GAU CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 60
High Courts02 Jun 2014Dismissed
Shah Mohammed Anwar Ali Vs The State of Assam
Gauhati High Court · AIR 2014 Guw 156
Citizenship Act, 1955 — Section 2, 2(1)(b)(ii), 2(b), 2(b)(ii), 5Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 14
High Courts29 May 2014
Dipnarayan Mishra and Others Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 301
High Courts29 May 2014Allowed
Harakanta Boro Vs The State of Assam
Gauhati High Court · (2014) 2 GLD 179 : (2014) 2 GLT 951
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 346
High Courts29 May 2014
Samsuz Saman Ahmed Vs State of Assam
Gauhati High Court · (2014) 2 GLD 200 : (2014) 4 GLT 711
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 120(B), 302, 304(B), 304B, 34
High Courts29 May 2014
Oil Man Management Drilling Workers'' Union Vs The Management of Oil India Limited
Gauhati High Court · (2014) 142 FLR 1091 : (2014) 3 GLT 203 : (2014) 4 LLJ 724 : (2014) LLR 819
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)Industrial Disputes Act, 1947 — Section 10
High Courts28 May 2014Allowed
Majibur Rahman Vs State of Assam
Gauhati High Court · (2014) 2 GLD 184 : (2014) 3 GLT 150
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 300
High Courts28 May 2014
Assam Conductors Manufacturer Association Vs State of Assam
Gauhati High Court · (2014) 48 GST 534 : (2014) 72 VST 302
Assam Value Added Tax Act, 2003 — Section 105Constitution of India, 1950 — Article 226, 227
High Courts27 May 2014
Subudh Das Vs Pratima Das
Gauhati High Court · (2015) 2 DMC 705 : (2015) 2 GLT 243
Criminal Procedure Code, 1973 (CrPC) - Section 125, 126(3)
High Courts27 May 2014
Md. Haji Samsul Hoque Talukdar @ Pakhi Mia @ Munna Bhai Vs The Union of India and The State of Assam
Gauhati High Court · (2014) 309 ELT 612 : (2015) 1 GLD 123 : (2014) 3 GLT 514
Constitution of India, 1950 — Article 14, 19, 21, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 190, 192, 193Evidence Act, 1872 — Section 25, 26
High Courts27 May 2014
Lakheswar Das Vs Union of India
Gauhati High Court · (2014) 143 FLR 875 : (2014) 2 GLD 226 : (2014) 2 GLT 868 : (2014) 3 LLJ 554
High Courts27 May 2014Dismissed
Somen Patgiri Vs The State of Assam
Gauhati High Court · (2014) 05 GAU CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304(B)
High Courts26 May 2014
Chandra Kr. Baruah Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 220
High Courts26 May 2014
Taguram Perme Vs State of Arunachal Pradesh
Gauhati High Court · (2014) LabIC 3236
High Courts23 May 2014Dismissed
H. Lalropianga Vs Mizoram University
Gauhati High Court · (2014) 2 GLD 1 : (2014) LabIC 3164
High Courts23 May 2014Allowed
Md. Saidul Islam and Md. Esub Ali @ Esab @ Yusuf Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 114
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 147, 302, 34
High Courts22 May 2014
Anowar Ali Vs The State of Assam
Gauhati High Court · AIR 2014 Guw 134 : (2014) 4 AKR 56
Constitution of India, 1950 — Article 14, 21, 226, 355Foreigners Act, 1946 — Section 9Illegal Migrants (determination By Tribunals) Act, 1983 — Section 3(1)(c), 8(1)
High Courts22 May 2014
Md. Nurul Islam Vs The State of Assam and Others Sri Zabedur Rahman Vs The State of Assam and Others
Gauhati High Court · (2014) 2 GLD 309 : (2014) 3 GLT 210
High Courts22 May 2014Allowed
Rahmat Ali and Hiramoni Mazumdar Vs The State of Assam
Gauhati High Court · (2014) CriLJ 4276 : (2015) 1 GLT 62
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 147, 148, 300, 302, 304