High Courts05 Aug 2014
Abdul Malik Vs State of Assam
Gauhati High Court · (2015) 1 GLD 112 : (2014) 3 GLT 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 42
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 11 of 30
High Courts05 Aug 2014
Abdul Mallik Vs State of Assam
Gauhati High Court · (2014) CriLJ 4812
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 42
High Courts05 Aug 2014Dismissed
Abhiram Pegu Vs The State of Assam
Gauhati High Court · (2015) 1 GLD 459 : (2014) 4 GLT 248
Constitution of India, 1950 — Article 311
High Courts04 Aug 2014Dismissed
Vijay Industries Vs Vijay Solvex Limited
Gauhati High Court · (2014) 4 GLT 437
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 10 Rule 10, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a)Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2)
High Courts02 Aug 2014Dismissed
Ashok Kumar Kuhar Vs State of Assam and Others
Gauhati High Court · (2015) 1 Crimes 789
Criminal Procedure Code, 1973 (CrPC) - Section 202, 205, 251, 251, 252
High Courts02 Aug 2014
Union of India Vs Kunjalata Sut
Gauhati High Court · (2014) 08 GAU CK 0032
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Aug 2014
Er. Vipulhou Lhoungu Vs The Nagaland Physical Planner Association (NPPA)
Gauhati High Court · (2014) LabIC 4282
Constitution of India, 1950 — Article 226, 226(3)
High Courts02 Aug 2014Dismissed
National Insurance Co. Ltd. Vs Shyamal Kanati Das
Gauhati High Court · (2014) 08 GAU CK 0008
High Courts31 Jul 2014
Lalmalsawma Vs State of Mizoram
Gauhati High Court · (2014) 3 GLD 144 : (2014) 5 GLT 130
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(5-A)(b), 313, 391, 391(2)Evidence Act, 1872 — Section 119, 137Penal Code, 1860 (IPC) — Section 376(1)
High Courts31 Jul 2014
Madhu Munda Vs State of Assam
Gauhati High Court · (2015) 1 GLD 108 : (2014) 3 GLT 490
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Jul 2014
Indira Devi Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 382
High Courts25 Jul 2014
Piyush Chamaria Vs Hemanta Jitani and Others
Gauhati High Court · (2014) 5 GLT 197
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97Penal Code, 1860 (IPC) — Section 34, 363, 365
High Courts25 Jul 2014
Vincent Daimary Vs The State of Assam
Gauhati High Court · (2014) LabIC 4394
Constitution of India, 1950 — Article 16, 309Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jul 2014
Girin Deka Vs State of Assam
Gauhati High Court · (2015) 1 BC 546 : (2014) 3 GLD 113 : (2014) 4 GLT 59
Constitution of India, 1950 — Article 14, 226
High Courts25 Jul 2014Allowed
Sankha Press (Pvt) Ltd. Vs Assam Financial Corporation
Gauhati High Court · (2014) 5 GLT 33
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 43 Rule 1(c), Order 9 Rule 9, 151, 96Court Fees Act, 1870 — Section 13
High Courts24 Jul 2014
Minati Bora Vs State of Assam
Gauhati High Court · (2014) 143 FLR 639 : (2014) 3 GLD 118 : (2014) 5 GLT 370
High Courts23 Jul 2014
C.C. Sakhawliana and Others Vs State of Mizoram and Others
Gauhati High Court · (2015) 2 GLD 513 : (2014) 5 GLT 405
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 2014Disposed Off
Rajendra Nath Borpuzari Vs The State of Assam
Gauhati High Court · (2015) 1 GLD 654 : (2014) 4 GLT 700
High Courts22 Jul 2014
Jatil Bardoloi Vs State of Assam
Gauhati High Court · (2014) 3 GLT 511
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302