High Courts26 Aug 2014Dismissed
Dalim Das Vs The State of Assam
Gauhati High Court · (2014) 08 GAU CK 0014
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 9 of 30
High Courts26 Aug 2014
Dharitri Barman Vs The Gauhati High Court
Gauhati High Court · (2015) 2 GLD 20 : (2014) LabIC 4141
Constitution of India, 1950 — Article 217(1), 226
High Courts22 Aug 2014Allowed
Dijen Roy and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 325
High Courts22 Aug 2014
Hari Chandra Das Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 96
High Courts22 Aug 2014Dismissed
Apurba Deka Vs The State of Assam
Gauhati High Court · (2014) 3 GLD 48 : (2015) 2 GLT 63
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 244, 294, 506
High Courts22 Aug 2014Dismissed
Hare Ram Vs Ratan Mahanta
Gauhati High Court · (2014) 3 GLD 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151, 47Constitution of India, 1950 — Article 227
High Courts22 Aug 2014Dismissed
Enam Rabbani Vs Salma Rahman
Gauhati High Court · (2014) 3 GLD 140 : (2015) 2 GLT 41
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 33
High Courts22 Aug 2014
National Insurance Co. Ltd. Vs Keteki Baruah
Gauhati High Court · (2014) 3 GLD 125 : (2014) 4 GLT 531
Motor Vehicles Act, 1988 — Section 166, 73
High Courts22 Aug 2014Allowed
I.A. Khan Vs Union of India
Gauhati High Court · (2014) 3 GLD 52 : (2014) 5 GLT 396
Constitution of India, 1950 — Article 14, 226
High Courts21 Aug 2014
National Insurance Company Ltd. Vs Lakshmi Thapa and Others
Gauhati High Court · (2015) 2 ACC 91 : (2016) ACJ 111 : (2014) 5 GLT 691
Motor Vehicles Act, 1988 — Section 140, 163-A, 166, 173, 95(1)(b)(i)
High Courts21 Aug 2014
Lepdensangba Vs State of Nagaland and Others
Gauhati High Court · (2014) 5 GLT 188
Constitution of India, 1950 — Article 371A
High Courts20 Aug 2014Allowed
Sama Vs State of Mizoram
Gauhati High Court · (2015) 1 Crimes 669
Constitution of India, 1950 - Article 21 — Criminal Procedure Code, 1973 (CrPC) - Section 303, 304
High Courts20 Aug 2014
Ananta Rajkumar Vs Gopa Choudhury
Gauhati High Court · (2014) 4 GLT 265
Constitution of India, 1950 — Article 16
High Courts20 Aug 2014Dismissed
Muruli Mazumdar Vs The Director General of Police (Border)
Gauhati High Court · (2014) 08 GAU CK 0026
High Courts19 Aug 2014Dismissed
Gunabala Bora and Others Vs Padmalata Das Ojha and Others
Gauhati High Court · AIR 2015 Guw 63
Civil Procedure Code, 1908 (CPC) - Section 100(5) — Limitation Act, 1963 - Section 25
High Courts19 Aug 2014
Mukul Saikia and Others Vs Achinta Das and Others
Gauhati High Court · (2014) 3 GLD 10 : (2014) 5 GLT 594
Constitution of India, 1950 — Article 14, 16
High Courts19 Aug 2014
G.H. Vijapura and Co. Vs State of Assam
Gauhati High Court · (2014) 4 FLT 907 : (2014) 4 GLT 454
Constitution of India, 1950 — Article 265Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
High Courts19 Aug 2014
G.H. Vijapura and Co. Vs The State of Assam
Gauhati High Court · AIR 2014 Guw 165 : (2014) 3 GLD 38
Constitution of India, 1950 — Article 265Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
High Courts19 Aug 2014Dismissed
Lakshya Medhi Vs The State of Assam
Gauhati High Court · (2014) 4 GLT 258