High Courts14 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs L. Hekuvi Sumi and Others
Gauhati High Court · (2009) ACJ 2824
Motor Vehicles Act, 1988 — Section 149, 170
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 37 of 43
High Courts14 Feb 2008Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs L. Hekuvi Sumi and Others
Gauhati High Court · (2008) 2 GLT 810
Motor Vehicles Act, 1988 — Section 149, 170
High Courts14 Feb 2008Dismissed
Manipur Pensioners Welfare Union Vs Accountant General (A and F) and Another
Gauhati High Court · (2008) 2 GLT 442
Constitution of India, 1950 — Article 309, 311
High Courts14 Feb 2008
State of Manipur and Others Vs A.K. Cycle and Allied Centre and Others
Gauhati High Court · (2008) 1 GLT 953
High Courts14 Feb 2008Allowed
Kajal Kumar Banik Vs State Bank of India and Others
Gauhati High Court · (2009) 1 GLR 644
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 33C(2), 7Penal Code, 1860 (IPC) — Section 34, 379, 500
High Courts14 Feb 2008Dismissed
Rajeev Goswami Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 500
Constitution of India, 1950 — Article 31C, 38, 46
High Courts14 Feb 2008
Bhabendra Choudhury Vs State of Assam and Ors.
Gauhati High Court · (2008) 3 GLR 514
Assam Municipal Act, 1956 — Section 152, 152Constitution of India, 1950 — Article 226, 226
High Courts14 Feb 2008Allowed
Nazrul Islam Vs State of Assam
Gauhati High Court · (2008) CriLJ 3374 : (2008) 1 GLT 979
Constitution of India, 1950 — Article 229Criminal Procedure Code, 1973 (CrPC) — Section 61, 62, 63, 64, 65Penal Code, 1860 (IPC) — Section 143, 174, 302, 304, 323
High Courts14 Feb 2008Allowed
Manash Padma Bari Jinjiram Fishery Co-operative Society Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLR 887
Assam Fisheries Rules, 1953 — Rule 12, 12(8)
High Courts14 Feb 2008Allowed
Registrar (I and E), Gauhati High Court and Chittaranjansarma Vs Amarjit Borgohain and Others
Gauhati High Court · (2008) 1 GLT 634
Contempt of Courts Act, 1971 — Section 2
High Courts14 Feb 2008Allowed
Manash Padmabari Jinjiram Fishery Co-Operative Society Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 348
High Courts14 Feb 2008Allowed
Arun Ch. Upadhyay Vs Amarjit Borgohain and Others
Gauhati High Court · (2008) 1 GLT 858
Contempt of Courts Act, 1971 — Section 2
High Courts13 Feb 2008
Oriental Insurance Company Ltd. Vs Kitbokson War and Others
Gauhati High Court · (2008) ACJ 2847 : AIR 2008 Guw 77 : (2008) 2 GLT 496
Motor Vehicles Act, 1988 — Section 149, 163A, 166, 168
High Courts13 Feb 2008
Hemanta Boro Vs State of Assam
Gauhati High Court · (2008) CriLJ 3089 : (2009) 1 GLR 666 : (2008) 2 GLT 251
Penal Code, 1860 (IPC) — Section 279, 304, 304ACriminal Procedure Code, 1973 (CrPC) — Section 173, 468, 469, 471, 472Limitation Act, 1963 — Section 5
High Courts12 Feb 2008Dismissed
Karuna Nidhan Chakma Vs State of Tripura and Others
Gauhati High Court · (2008) 2 GLT 617
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 147, 329, 353, 395, 396
High Courts12 Feb 2008Dismissed
Dinesh Goyenka Vs State of Assam
Gauhati High Court · (2008) CriLJ 2323 : (2010) 1 GLR 621 : (2008) 2 GLT 384
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20, 24, 26, 27
High Courts12 Feb 2008Dismissed
Dambarudher Das Vs Pabitra Mohan Das and Others
Gauhati High Court · (2009) 1 GLR 403
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3 , Order 32 Rule 7
High Courts12 Feb 2008
Karamat Ali Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 947
ILLEGAL MIGRANTS (DETERMINATION BY TRIBUNALS) ACT, 1983 — Section 3
High Courts12 Feb 2008Allowed
Raghubir Prasad Agarwal Vs Ravi Kumar Sureka and Another
Gauhati High Court · (2008) 4 GLT 654
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts11 Feb 2008Allowed
Karam Thamarjit Singh Vs Md. Allauddin Khan
Gauhati High Court · AIR 2008 Guw 68
Representation of the People Act, 1951 — Section 100, 101, 117, 118, 83