High Courts25 Feb 2008
Arun Seal Vs State of Assam
Gauhati High Court · (2008) 4 GLR 131
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 36 of 43
High Courts24 Feb 2008Allowed
Suresh Paul Singh Yadav Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 2 GLT 207
High Courts22 Feb 2008
Rani Narah Vs State of Assam
Gauhati High Court · (2008) CriLJ 4048 : (2008) 1 GLT 688
Criminal Procedure Code, 1973 (CrPC) — Section 15, 154, 155, 156, 173Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 325, 352, 353, 427
High Courts22 Feb 2008
Binda Rai and Ors. Vs Rajendra Mahato
Gauhati High Court · (2008) 4 GLR 631
Civil Procedure Code, 1908 — Order 21 Rule 100, Order 21 Rule 99Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99
High Courts22 Feb 2008Allowed
Ajoy Kumar Swami and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLR 806 : (2009) 4 GLT 330
Constitution of India, 1950 — Article 14, 16, 226
High Courts20 Feb 2008Allowed
Musstt. Sukurun Nessa and Others Vs Tajamulali Barbhuiya and Another
Gauhati High Court · (2011) 1 GLT 557
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts20 Feb 2008
Purno Boro Vs State of Assam and Others
Gauhati High Court · AIR 2009 Guw 65 : (2008) 1 GLT 986
Constitution of India, 1950 — Article 31A, 31B
High Courts20 Feb 2008Dismissed
Sariar Ahmed Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLT 324
Civil Procedure Code, 1908 (CPC) — Section 100, 109Constitution of India, 1950 — Article 133(1)
High Courts19 Feb 2008Dismissed
Sirajul Haque Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLT 219
High Courts19 Feb 2008Allowed
Mainul Haque Vs State of Assam
Gauhati High Court · (2009) 2 GLR 735 : (2008) 1 GLT 916
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 375, 376, 493, 90
High Courts19 Feb 2008Allowed
Prachi Bread Bakers Pvt. Ltd. and Another Vs Shree Maa Enterprise and Another
Gauhati High Court · (2008) 2 GLT 356
Criminal Procedure Code, 1973 (CrPC) — Section 200, 205, 482Penal Code, 1860 (IPC) — Section 272, 273, 406, 418, 420
High Courts18 Feb 2008
Dilip Baruah and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2008) 4 GLR 540
Assam Vector Borne Disease Control Programme Workers Service Order, 2006 — Rule 6, 6
High Courts15 Feb 2008Allowed
Bloshing Lamurong Vs Megha Assam Coal Mines Ltd. and Another
Gauhati High Court · (2009) ACJ 68 : (2009) 2 GLT 713
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts15 Feb 2008
Ayub Hussain Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 998 : (2008) 1 GLT 1004
Constitution of India, 1950 — Article 124, 217, 56, 67, 90Penal Code, 1860 (IPC) — Section 380
High Courts15 Feb 2008
Syed Nabab Hussain and Others Vs Alkas Ali and Others
Gauhati High Court · (2008) 4 GLT 697
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts15 Feb 2008
Krishna Chandra Das Vs State of Tripura and Another
Gauhati High Court · (2008) 2 GLT 485
Constitution of India, 1950 — Article 23
High Courts15 Feb 2008
Sharf Raj Khan Ex. No. 910490073 Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 756
Central Reserve Police Force Act, 1949 — Section 11, 2Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts15 Feb 2008Allowed
Hriday Basumatary and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 331
High Courts15 Feb 2008Dismissed
Hussain Ali Khandakar Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 415
Constitution of India, 1950 — Article 14, 16
High Courts15 Feb 2008
Mira Rani Sarkar Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 914
Constitution of India, 1950 — Article 141