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Gauhati High Court judgments, 2008

851 judgments · page 43 of 43

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High Courts04 Jan 2008

Kancha Munda Vs State of Assam

Gauhati High Court · (2009) 5 GLT 587

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts03 Jan 2008Allowed

Billal Hussain and Another Vs State of Assam

Gauhati High Court · (2008) CriLJ 1422 : (2008) 1 GLT 762

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
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High Courts03 Jan 2008Allowed

Brojendra Kr. Deb. Vs State of Assam and Others

Gauhati High Court · (2008) 1 GLT 298

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High Courts03 Jan 2008Allowed

Usha Mandal Vs Jitendra Nath Dutta and Others

Gauhati High Court · (2009) ACJ 1201 : (2009) 3 GLR 688 : (2008) 4 GLT 576 : (2008) 4 GLT 570

Motor Vehicles Act, 1988 — Section 163A, 173
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High Courts03 Jan 2008Allowed

Phanindra Kr. Medhi Vs Umesh Ch. Barman

Gauhati High Court · (2008) 1 GLT 468

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
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High Courts03 Jan 2008

Manik Chand Singh Vs State of Assam and Others

Gauhati High Court · (2008) 1 GLT 644

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High Courts03 Jan 2008Allowed

Hasim Ali (MD.) and Another Vs State of Assam

Gauhati High Court · (2010) 3 GLT 576

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 304(B)
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High Courts02 Jan 2008Allowed

Anutangla Vs State of Assam

Gauhati High Court · (2008) 2 GLT 241

Criminal Procedure Code, 1973 (CrPC) — Section 313, 364Penal Code, 1860 (IPC) — Section 302
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High Courts01 Jan 2008

Khundongbam Tomba Singh @ Sunil@Pambei Vs State of Manipur & Ors.

Gauhati High Court · (2008) 2 GLT 404

Constitution of India, 1950 — Article 21, 21, 22(5), 22(5)National Security Act, 1980 — Section 14, 14, 3(5), 3(5)
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High Courts01 Jan 2008

Mohan Chandra Boro & Ors. Vs Ajoy Chandra Bordoloi & Ors.

Gauhati High Court · (2009) 4 GLR 200 : (2009) 1 GLT 1

Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 13, 13
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High Courts01 Jan 2008

Lili Dutta & Ors. Vs Lohit Prakash Dutta & Ors.

Gauhati High Court · (2008) 3 GLT 834

Civil Procedure Code, 1908 — Section 115, 47Civil Procedure Code, 1908 (CPC) — Section 115, 47
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