High Courts28 Feb 2008
Gautam Saikia Vs Diganta Sarmah
Gauhati High Court · (2010) 2 BC 344 : (2009) 5 GLT 852
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 473, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 35 of 43
High Courts28 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Biman Prasad Barkakati and Others
Gauhati High Court · (2009) ACJ 974 : AIR 2009 Guw 7 : (2009) 1 GLR 230 : (2008) 2 GLT 107
Industrial Disputes Act, 1947 — Section 2Insurance Act, 1938 — Section 2Motor Vehicles Act, 1988 — Section 140, 146, 147, 166, 2
High Courts28 Feb 2008
Dayaljoy Tripura and Another Vs State of Tripura
Gauhati High Court · (2010) 3 GLR 275 : (2008) GLT 558 Supp
Arms Act, 1959 — Section 25(1), 27, 27(1), 27(3)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts27 Feb 2008Allowed
Managing Committee of Parghat Kaibarta Min Silpa Samabaisamity Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 944
High Courts27 Feb 2008
Ajoy Chakravorty Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 920
Legal Practitioners Act, 1879 — Section 36
High Courts27 Feb 2008Dismissed
Nityananda Dutta Vs Anisul Haque and Another
Gauhati High Court · (2008) 2 GLT 364
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 108
High Courts27 Feb 2008Allowed
Dipak Pal Vs State of Tripura
Gauhati High Court · (2008) CriLJ 2348 : (2008) 1 GLT 1079
Penal Code, 1860 (IPC) — Section 468, 473, 474
High Courts27 Feb 2008Allowed
Abdun Noor and Others Vs State of Assam
Gauhati High Court · (2008) 1 GLT 878
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Feb 2008Dismissed
Umesh Chandra Bhuyan Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 903
Assam Education (Provincialisation) Act, 1977 — Section 27(1), 3(3)
High Courts27 Feb 2008Dismissed
Nalin Borah Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 795
Constitution of India, 1950 — Article 14, 16
High Courts27 Feb 2008
Romoni Kr. Chakma and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2008) 4 GLT 48 : (2008) 4 GLT 148
Assam Forest Regulations, 1891 — Section 25(d)(e), 25(d)(f)
High Courts27 Feb 2008
Learned Public Prosecutor, In re.
Gauhati High Court · (2008) 4 GLR 734
Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Feb 2008Allowed
In Re: Public Prosecutor, Gauhati High Court
Gauhati High Court · (2008) GLT 429 Supp
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 120B, 307, 325, 326, 396
High Courts27 Feb 2008
Ramiz Ahmed Barbhuiya Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 732 : (2009) 1 GLT 247
Constitution of India, 1950 — Article 14, 16
High Courts27 Feb 2008Allowed
Ranabir Bhowmik Vs State of Tripura
Gauhati High Court · (2008) 2 GLT 121
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Forest Act, 1927 — Section 26, 42
High Courts26 Feb 2008
Bamgaon Matshyajbi Self Help Group and Others Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 695
Constitution of India, 1950 — Article 226
High Courts26 Feb 2008Dismissed
State/CBI/ACB/Silchar Branch Vs Arun Kanti Ghose (A-2) and Another
Gauhati High Court · (2008) 2 GLT 686
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 147, 420, 467Prevention of Corruption Act, 1988 — Section 13
High Courts26 Feb 2008
Tamizur Rahman Borbhuiya and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2008) 5 GLR 204
Civil Procedure Code, 1908 — Section 100, 96Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 68, 68
High Courts26 Feb 2008
Laipubam Sanathoi Sharma Vs State of Manipur and Ors.
Gauhati High Court · (2008) 4 GLR 342
High Courts25 Feb 2008
Sadhan Das Vs Mrinal Kanti Dutta & Ors.
Gauhati High Court · (2011) 2 GLR 200 : (2010) 3 GLT 58
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100