High Courts08 Feb 2008Allowed
Ikbal Hussain Saharia @ Iqbal Rahman Vs State of Assam
Gauhati High Court · (2010) 3 GLT 36
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374(2)Penal Code, 1860 (IPC) — Section 34, 366, 375, 376
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 38 of 43
High Courts08 Feb 2008Allowed
Rupjyoti Patangia and Others Vs State of Assam and Others
Gauhati High Court · (2008) GLT 725 Supp
Assam Municipal Act, 1956 — Section 28, 28(2), 33, 36, 41Assam Municipal Rules, 1956 — Rule 1Cinematograph Act, 1952 — Section 7
High Courts08 Feb 2008
Abala Devi Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 665 : (2008) 2 GLT 59
High Courts07 Feb 2008Allowed
Jawaharlal Das Vs State of Assam and Others
Gauhati High Court · (2008) 117 FLR 249 : (2008) 1 GLT 961
High Courts07 Feb 2008Allowed
Ahammad Ali Vs Ali Hussain and Others
Gauhati High Court · (2008) 4 GLT 358
Transfer of Property Act, 1882 — Section 52
High Courts07 Feb 2008Dismissed
Sadhan Chanda and Others Vs Jagadish Nath and Others
Gauhati High Court · (2009) 4 GLT 266
Transfer of Property Act, 1882 — Section 106
High Courts07 Feb 2008Dismissed
Usha Rajkhowa and Others Vs Paramount Industries and Others
Gauhati High Court · (2009) ACJ 1295 : (2008) 1 GLT 949
Motor Vehicles Act, 1988 — Section 147
High Courts07 Feb 2008Allowed
Ghiladhari Naduar Min S.S. Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 525 : (2008) 3 GLT 689
Assam Co-operative Societies Act, 1949 — Section 2(p), 3, 32, 32(2), 32(3)
High Courts07 Feb 2008Allowed
Fazar Ali and Others Vs State of Assam
Gauhati High Court · (2008) GLT 502 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts07 Feb 2008
Diganta Mazumdar Vs State of Assam
Gauhati High Court · (2008) CriLJ 2856 : (2009) 3 GLR 371 : (2010) 1 GLT 731
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 342, 366, 376
High Courts06 Feb 2008Dismissed
Haren Pao and Others Vs State of Assam
Gauhati High Court · (2008) CriLJ 3290 : (2008) 2 GLT 508
Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts06 Feb 2008
Aryabhatta Junior Science College and Another Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 854
Gauhati Metropolitan Development Authority Act, 1985 — Section 2(7)
High Courts06 Feb 2008Dismissed
Md. Halim Ali Vs State of Assam
Gauhati High Court · (2008) CriLJ 2329 : (2008) 2 GLT 544
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 326, 445, 448
High Courts06 Feb 2008Dismissed
Sibu Nayak Vs State of Assam
Gauhati High Court · (2008) CriLJ 1705
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 2008Allowed
Y. Yeangpong Konyak and Others Vs State of Nagaland and Others
Gauhati High Court · (2008) 2 CTLJ 376 : (2008) 3 GLT 516 : (2008) 1 GLT 1071
High Courts06 Feb 2008Dismissed
Amrit Ranjan Goswami Vs Assam Financial Corporation and Others
Gauhati High Court · (2008) 1 GLT 944
State Financial Corporations Act, 1951 — Section 29, 31, 32Transfer of Property Act, 1882 — Section 69
High Courts06 Feb 2008
Bhabani Shankar Bagaria Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 341
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Feb 2008
Amiya Gohain Borah Vs United Bank of India and Others
Gauhati High Court · (2009) 1 GLR 756 : (2011) 1 GLT 660
United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Rule 7
High Courts06 Feb 2008
Rana Kumar Phukan Vs Union of India and ors.
Gauhati High Court · (2008) 4 GLR 294
High Courts06 Feb 2008Allowed
Hazrat Ali Vs State of Assam
Gauhati High Court · (2008) 2 GLT 165
Penal Code, 1860 (IPC) — Section 302, 34, 457