High Courts06 Feb 2008Dismissed
Khasi Student Union and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 3 GLT 324
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 39 of 43
High Courts06 Feb 2008
Anil Kumar Singha Vs Gauhati High Court and ors.
Gauhati High Court · (2008) 4 GLR 338
Constitution of India, 1950 — Article 226, 226Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 7II(iii), 7II(iii)
High Courts05 Feb 2008Allowed
Smt. Putuli Das Vs Dina Nath Talukdar
Gauhati High Court · AIR 2008 Guw 74 : (2008) 2 DMC 343 : (2009) 1 GLT 79
Hindu Marriage Act, 1955 — Section 11, 13, 5
High Courts05 Feb 2008Dismissed
State of Nagaland and Another Vs Smti. Berila
Gauhati High Court · (2008) 1 GLT 1061
High Courts05 Feb 2008Dismissed
Mutum Seityaban Singh Vs State of Manipur
Gauhati High Court · (2008) CriLJ 2263 : (2008) 1 GLT 737
Criminal Law (Amendment) Act, 2005 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 314, 386, 428Evidence Act, 1872 — Section 154, 24, 25, 26, 27
High Courts01 Feb 2008Allowed
Smt. Matilda Lyngdoh Vs State of Meghalaya
Gauhati High Court · (2009) 1 GLD 499
High Courts01 Feb 2008Dismissed
Jayanta Kumar Das Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 531
High Courts01 Feb 2008Dismissed
Dhruba Jyoti Tamuli and Others Vs State of Assam and Another
Gauhati High Court · (2009) 1 GLR 713
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1), 195(4), 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts01 Feb 2008Dismissed
Biplab Debnath Vs State of Tripura
Gauhati High Court · (2008) 2 DMC 269 : (2008) 1 GLT 893
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 300, 302, 34
High Courts01 Feb 2008Dismissed
Rekha Paul and Others Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2008) 1 GLT 591
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts01 Feb 2008
Hem Kanta Talukdar Vs Sunil Sutradhar and Others
Gauhati High Court · (2008) 2 GLT 216
Constitution of India, 1950 — Article 226, 227
High Courts01 Feb 2008
Dhrubajyoti Tamuli and Others Vs State of Assam and Another
Gauhati High Court · (2008) 2 GLT 378
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 340, 482, 91Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts01 Feb 2008
Manohari Das Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 97
Constitution of India, 1950 — Article 226
High Courts01 Feb 2008Dismissed
Nyishi Elite Society and Others Vs Tadup Tana Tara
Gauhati High Court · (2008) 4 GLT 618
Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 9
High Courts31 Jan 2008Dismissed
Bhabendra Nath Baruah and Others Vs Bina Devi and Others
Gauhati High Court · (2008) 4 GLT 907
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 3, 5, 5(1), 5(2), 5(3)
High Courts30 Jan 2008
Vivek Anand Singhania Vs State of Assam and Another
Gauhati High Court · (2008) 2 GLT 375
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts30 Jan 2008Allowed
Utpal Saikia (No. 410451F Riflemen) (GD) Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 533
Army Act, 1950 — Section 69Army and Air Force (Disposal of Private Property) Act, 1950 — Section 4Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts30 Jan 2008Dismissed
Mubarak Hussain and Another Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 615
Constitution of India, 1950 — Article 12, 226
High Courts30 Jan 2008
Oriental Insurance Company Vs Tanjeso Lap and Others
Gauhati High Court · (2008) 1 GLT 654
Legal Services Authorities Act, 1987 — Section 19, 20, 21, 25Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Jan 2008Dismissed
Atowar Ali and Another Vs Mustt. Jaitun Nessa Bibi
Gauhati High Court · (2009) 1 GLR 682 : (2008) 4 GLT 659
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 7, 97Penal Code, 1860 (IPC) — Section 339, 34, 340, 343, 363