CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gauhati High Court/2006

COURT ARCHIVE

Gauhati High Court judgments, 2006

1,071 judgments · page 9 of 54

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1932
High Courts06 Nov 2006

Md. Makfur Rahman and Another Vs Md. Kajimul Hussain Baruah and Another

Gauhati High Court · (2007) CriLJ 1536 : (2009) 1 GLR 225 : (2007) 3 GLT 447

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 2, 482Penal Code, 1860 (IPC) — Section 34, 427, 443, 506Representation of the People Act, 1951 — Section 31
Read judgment
High Courts06 Nov 2006Dismissed

Deoki Nandan Bajaj and Others Vs Luku Barman and Others

Gauhati High Court · (2007) 1 GLT 8

Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
Read judgment
High Courts03 Nov 2006Dismissed

Abdul Matin Talukdar Vs Haricharan Medhi and Others

Gauhati High Court · (2006) GLT 493 Supp

Read judgment
High Courts03 Nov 2006Dismissed

Shafiqul Haque Mazumder Vs Union of India (UOI) and Others

Gauhati High Court · (2007) 1 GLR 116 : (2006) 4 GLT 614

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 469
Read judgment
High Courts03 Nov 2006Dismissed

Bina Rani Deb Vs Land Acquisition Collector and Another

Gauhati High Court · (2007) 1 GLT 416

Land Acquisition Act, 1894 — Section 18, 4
Read judgment
High Courts03 Nov 2006Dismissed

Subhash Ch. Dey Vs District Magistrate and Collector and Another

Gauhati High Court · (2007) 1 GLT 553

Essential Commodities Act, 1955 — Section 7
Read judgment
High Courts03 Nov 2006Dismissed

Pannalal Ghosh and Others Vs Sudhir Chandra Nag and Others

Gauhati High Court · (2007) 2 GLR 135 : (2006) GLT 510 Supp

Civil Procedure Code, 1908 (CPC) — Section 115, 47Limitation Act, 1963 — Section 17
Read judgment
High Courts02 Nov 2006Dismissed

Moosa (Md.) and Another Vs State of Assam and Others

Gauhati High Court · (2007) 1 GLT 400

Civil Procedure Code, 1908 (CPC) — Section 100
Read judgment
High Courts02 Nov 2006

Indu Bhusan Dey and Others Vs Anita Paul

Gauhati High Court · (2007) 1 GLR 687

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 311Contract Act, 1872 — Section 23
Read judgment
High Courts02 Nov 2006Allowed

Madhu Sudhan Bhattacharjee Vs P.C. Sharma and Others

Gauhati High Court · (2009) 5 GLR 263

Assam State Road Transport Corporation Employees Service Regulations, 1971 — Regulation 47, 65
Read judgment
High Courts01 Nov 2006Dismissed

Ash Bahadur Chetri and Others Vs State of Assam and Others

Gauhati High Court · (2007) 2 GLT 691

Read judgment
High Courts01 Nov 2006

Union of India Vs Rukunuddin Laskar

Gauhati High Court · (2007) 1 GLT 441

Border Security Force Rules, 1969 — Rule 26, 26, 7, 7Central Civil Services (Conduct) Rules, 1964 — Rule 21, 21
Read judgment
High Courts01 Nov 2006Allowed

Barindra Ghosh Vs State of Tripura and Others

Gauhati High Court · (2007) 2 GLT 370

Constitution of India, 1950 — Article 14
Read judgment
High Courts01 Nov 2006

Director General, Indian Council of Agricultural Research (ICAR) and Another Vs Victor Dhkar and Others

Gauhati High Court · (2007) 1 GLR 106 : (2007) 1 GLT 931

Constitution of India, 1950 — Article 14, 226, 227
Read judgment
High Courts01 Nov 2006Allowed

Union of India (UOI) and Others Vs Rukunuddin Laskar

Gauhati High Court · (2007) 1 GLT 441

Border Security Force Rules, 1969 — Rule 21, 26
Read judgment
High Courts01 Nov 2006

Esahaque Ali Vs Alekjan Nessa @ Kulson

Gauhati High Court · (2006) 4 GLT 933

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 401, 482
Read judgment
High Courts31 Oct 2006

Shillong Municipal Board Vs Upstar Lyngdoh

Gauhati High Court · (2007) 1 GLT 234

Civil Procedure Code, 1908 (CPC) — Section 151, 94
Read judgment
High Courts31 Oct 2006Dismissed

State of Tripura Vs Pannalal Ghosh and Others

Gauhati High Court · (2007) 1 GLT 608

Tripura Land Revenue and Land Reforms Act, 1960 — Section 11(3)
Read judgment
High Courts31 Oct 2006Allowed

State of Tripura and Others Vs Dwijendra Home Roy and Others

Gauhati High Court · (2007) 1 GLT 612

Read judgment
High Courts31 Oct 2006

Ramizuddin Ahmed (LNK) Vs State of Assam and Others

Gauhati High Court · (2006) 4 GLT 579

Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 9(9)
Read judgment
Previous1…7891011…54Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions