High Courts13 Nov 2006
Williamson Financial Services Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2006) 11 GAU CK 0083
Income Tax Act, 1961 — Section 142, 143, 2, 260A, 80B
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 8 of 54
High Courts13 Nov 2006
Khonbrailakpam Shyama Devi Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLR 602 : (2007) 1 GLT 418
High Courts13 Nov 2006
Suprabhat Debnath and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2007) 3 GLT 153
High Courts13 Nov 2006
State of Assam Vs Keising James and Another
Gauhati High Court · (2007) CriLJ 897 : (2007) 1 GLR 644
Criminal Procedure Code, 1973 (CrPC) — Section 13, 307, 308, 326, 395Prevention of Corruption Act, 1988 — Section 3, 5
High Courts11 Nov 2006Dismissed
Jayanta Baruah Vs Assam State Electricity Board and Others
Gauhati High Court · (2007) 2 GLT 150
Constitution of India, 1950 — Article 226
High Courts10 Nov 2006
Bipin Dihingia and Others Vs State of Assam
Gauhati High Court · (2007) 1 GLT 86
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Nov 2006
Union of India (UOI) and Others Vs Sujit Suklabaidya
Gauhati High Court · (2007) 112 FLR 143 : (2007) 1 GLR 766 : (2006) 4 GLT 548 : (2007) 2 LLJ 318
Constitution of India, 1950 — Article 246, 81
High Courts10 Nov 2006Dismissed
HLS Asia Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 719 : (2007) 8 VST 314
Constitution of India, 1950 — Article 226, 366
High Courts10 Nov 2006Allowed
Assam Tent and Tarpaulin Industries Vs Assam Small Industries Development Corporation Ltd. and Others
Gauhati High Court · (2007) 2 GLR 351 : (2007) 1 GLT 118
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts10 Nov 2006Allowed
Sarala Bala Roy Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 715 : (2007) 1 GLT 124
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23, 30, 54
High Courts09 Nov 2006Dismissed
Md. Abdul Kader Mian Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLR 165 : (2007) 1 GLT 311
Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 124A
High Courts09 Nov 2006Allowed
Commissioner of Income Tax Vs Ranjit Kumar Choudhury
Gauhati High Court · (2007) 1 GLT 188 : (2007) 288 ITR 179
Income Tax Act, 1961 — Section 250, 251, 271
High Courts09 Nov 2006Allowed
G. Anneduari (No. 850846035, Constable) Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLT 92
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 379
High Courts08 Nov 2006Dismissed
Accounts Services Association of Nagaland Vs State of Nagaland and Others
Gauhati High Court · (2006) GLT 488 Supp
Constitution of India, 1950 — Article 14, 226, 32, 37, 39
High Courts08 Nov 2006
Mahibul Haque Vs State of Assam
Gauhati High Court · (2007) 1 GLT 413
Penal Code, 1860 (IPC) — Section 302, 304, 34, 364, 364A
High Courts08 Nov 2006
Partha Sarathi Paul (Dr.) Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 456
High Courts07 Nov 2006Dismissed
Oni Dai Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2008) GLT 292 Supp
High Courts07 Nov 2006Dismissed
Deba Kanta Sarmah Vs State of Assam and Others
Gauhati High Court · (2007) 112 FLR 665 : (2007) 1 GLR 596 : (2006) 4 GLT 553
High Courts07 Nov 2006
Union of India (UOI) and Others Vs Pradip Kumar Acharjee and Others
Gauhati High Court · (2007) 1 GLT 601
Constitution of India, 1950 — Article 226, 227Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts07 Nov 2006
Kulen Mishra Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 123 : (2006) 4 GLT 573
Constitution of India, 1950 — Article 14