High Courts17 Nov 2006
Hulang Robinson and Others Vs Chief Execution Officer and Others
Gauhati High Court · (2007) 2 GLR 736 : (2007) 2 GLT 604
Constitution of India, 1950 — Article 14, 309
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 7 of 54
High Courts17 Nov 2006Allowed
Rajeswar Das Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 925
Constitution of India, 1950 — Article 226, 311
High Courts16 Nov 2006Dismissed
Haren Sarma Vs Smt. Renu Borthakur and Others etc.
Gauhati High Court · AIR 2007 Guw 70
Hindu Succession Act, 1956 — Section 22Transfer of Property Act, 1882 — Section 54
High Courts16 Nov 2006Allowed
Amiya Deb Laskar and Others Vs Assam Board of Revenue and Others
Gauhati High Court · (2007) 2 GLR 100
Constitution of India, 1950 — Article 226
High Courts16 Nov 2006Allowed
Giribala Das Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 1
Constitution of India, 1950 — Article 21, 226
High Courts16 Nov 2006Allowed
N. Tolpishak and Others Vs State of Manipur and Others
Gauhati High Court · (2007) 1 GLT 505
MANIPUR MUNICIPALITIES ACT, 1994 — Section 162, 163, 164, 165, 166
High Courts16 Nov 2006Allowed
Debananda Choubey Vs Narayan Bigraha and Another
Gauhati High Court · (2007) 1 GLT 720
Transfer of Property Act, 1882 — Section 128
High Courts16 Nov 2006Dismissed
Madan Missir Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 122
High Courts16 Nov 2006
MKB (Asia) (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2007) 2 GLR 338
Income Tax Act, 1961 — Section 143, 144, 145
High Courts15 Nov 2006
L. Memtombi Devi Vs State of Manipur and Another
Gauhati High Court · (2007) 2 GLR 828 : (2007) 1 GLT 468
Constitution of India, 1950 — Article 14, 311
High Courts15 Nov 2006
Ali Ahmed Vs State of Assam
Gauhati High Court · (2007) 4 GLR 263
Penal Code, 1860 — Section 109, 419Penal Code, 1860 (IPC) — Section 109, 419
High Courts15 Nov 2006Dismissed
Bimal Debnath Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 438
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 197Customs Act, 1962 — Section 100, 101, 102, 103, 104
High Courts14 Nov 2006
Potsangbam Apathoi @ Tondon Vs Pangeijam (Ningol) and Another
Gauhati High Court · (2006) GLT 291 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 395, 396, 397, 398Penal Code, 1860 (IPC) — Section 494
High Courts14 Nov 2006Allowed
Hindustan Paper Corporation Ltd. Vs Commissioner of Taxes and Others
Gauhati High Court · (2007) 8 VST 166
High Courts14 Nov 2006Allowed
Lalsawmlien Kungate Vs Ashem Ibungo Singh Alias Nungshi
Gauhati High Court · (2007) 1 GLT 200
Criminal Procedure Code, 1973 (CrPC) — Section 379, 397, 401, 435, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20, 24, 27A, 29
High Courts14 Nov 2006Allowed
H.N. Bharali Vs Lily Marbaniang
Gauhati High Court · (2007) 1 GLT 842
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts14 Nov 2006Dismissed
Radheshyam Rajendra Prasad and Others Vs State of Assam and Others
Gauhati High Court · (2008) 12 VST 344
Assam Sales Tax Act, 1947 — Section 3A, 4
High Courts14 Nov 2006Dismissed
L. Ibohalbi Singh and Others Vs Director of Health Services and Others
Gauhati High Court · (2007) 1 GLT 970
Constitution of India, 1950 — Article 14, 16, 309
High Courts13 Nov 2006Allowed
Commissioner of Income Tax Vs Assam State Book Production and Publication Corporation Ltd.
Gauhati High Court · (2007) 208 CTR 311 : (2007) 288 ITR 352
Income Tax Act, 1961 — Section 10, 260A
High Courts13 Nov 2006Dismissed
Smt. Elangbam Ongbi R.K. Jibanlata Devi Vs Smt. Brahmacharimayum Shyamanda Sharma
Gauhati High Court · (2007) CriLJ 393 : (2006) GLT 332 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482Penal Code, 1860 (IPC) — Section 304A, 499, 500