High Courts27 Nov 2006
Maisnam Ibomcha Singh and Anr. Vs State of Manipur and Ors.
Gauhati High Court · (2008) 3 GLR 8
Manipur Land Revenue and Land Reforms Act, 1960 — Section 13, 13, 14(1), 14(1), 14(2)
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 5 of 54
High Courts27 Nov 2006Dismissed
Commissioner of Income Tax Vs Bihariji Construction (India) Ltd.
Gauhati High Court · (2007) 289 ITR 303
Income Tax Act, 1961 — Section 260A
High Courts27 Nov 2006
State of Manipur and Others Vs State Land Use Board Casual Employees'' Association and Another
Gauhati High Court · (2007) 112 FLR 794 : (2007) 2 GLR 56 : (2007) 1 GLT 409
High Courts27 Nov 2006Allowed
Williamson Financial Services Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2002) 212 CTR 32 : (2007) 2 GLR 342 : (2007) 290 ITR 385
Income Tax Act, 1961 — Section 32AB, 80, 80HHC
High Courts24 Nov 2006Allowed
Dilip Dutta Bhowmik and Others Vs Mira Dutta Bhowmik and Another
Gauhati High Court · (2007) 1 GLT 345
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 59, 61, 63
High Courts24 Nov 2006
Z.Vimethal Angami Vs State of Nagaland
Gauhati High Court · (2007) 4 GLR 154
Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts24 Nov 2006
Biplab Kanti Pal Vs State Bank of India and etc.
Gauhati High Court · AIR 2007 Guw 33 : (2007) 1 GLT 445
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Nov 2006Dismissed
Jagadish Medhi Vs The State of Assam
Gauhati High Court · (2007) CriLJ 1040 : (2007) 2 GLR 547 : (2007) 1 GLT 397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 447
High Courts24 Nov 2006
V.K. Mathew Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 183
High Courts24 Nov 2006
Kushal Sarmah Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 239
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts24 Nov 2006Allowed
Nani Bala Dey and Others Vs Kanu Das and Others
Gauhati High Court · (2008) GLT 149 Supp
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166
High Courts24 Nov 2006Allowed
Paban Biswas Vs State of Tripura
Gauhati High Court · (2006) GLT 550 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 375, 376, 376(1)
High Courts24 Nov 2006
Kelhousatuo Angami Vs State of Nagaland and Others
Gauhati High Court · (2007) 1 GLT 877
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2006
Goalpara Roller Flour Mill Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLR 805 : (2007) 2 GLT 952 : (2008) 12 VST 478
Assam Entry Tax Act, 2008 — Section 3
High Courts23 Nov 2006Allowed
Assam Financial Corporation Vs Dutta Barua and Company and Another
Gauhati High Court · AIR 2007 Guw 41 : (2006) 4 GLT 534
Constitution of India, 1950 — Article 14, 226, 300AState Financial Corporations Act, 1951 — Section 29
High Courts23 Nov 2006Allowed
Manik Majumder Vs State of Tripura and Others
Gauhati High Court · (2006) 2 GLR 333 : (2007) 3 GLT 493
Constitution of India, 1950 — Article 226
High Courts23 Nov 2006Dismissed
Md. Taher Ali Vs State of Assam
Gauhati High Court · (2007) CriLJ 1024 : (2007) 2 GLR 119 : (2007) 1 GLT 459
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 448
High Courts23 Nov 2006Dismissed
Yumpi Padu Vs Firoj Ahmed
Gauhati High Court · (2007) 2 GLR 574
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 397, 401, 482Penal Code, 1860 (IPC) — Section 34, 341, 379, 427, 447
High Courts23 Nov 2006Allowed
Benulal Debnath and Another Vs State of Tripura
Gauhati High Court · (2007) 1 GLT 880
Penal Code, 1860 (IPC) — Section 201, 302, 34, 498A
High Courts22 Nov 2006Allowed
J. Deep Chemicals and Fertilizers Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLT 173
Constitution of India, 1950 — Article 226