High Courts26 Oct 2006Allowed

Joyram Ingty Vs State of Assam

Gauhati High Court · (2006) 4 GLT 33

Criminal Procedure Code, 1973 (CrPC) — Section 315Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Oct 2006

Renu Nath Vs Bharati Devi

Gauhati High Court · (2006) GLT 737 Supp

Civil Procedure Code, 1908 (CPC) — Section 10, 151, 9Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 24
High Courts17 Oct 2006Allowed

Ejsynnah Vs Spar Lyngdoh and Others

Gauhati High Court · (2006) GLT 743 Supp

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Court Fees Act, 1870 — Article 1, 7Suits Valuation Act, 1887 — Section 8