High Courts26 Sept 2006

Tata Tea Limited and Others Vs B.V.P. Rao

Gauhati High Court · (2006) 4 GLT 482

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 2, Order 27 Rule 3, Order 7 Rule 11, 115, 151Constitution of India, 1950 — Article 104, 105, 19(2), 21, 227