COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 992 of 6,586

High Courts07 Nov 2024Dismissed

Sita Devi (Deceased) Thr Lrs & Ors. Vs Tan Singh Rana @ Tanni

Delhi High Court · (2024) 11 DEL CK 1767

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, 22 Rule 4, 22 Rule 9Indian Penal Code, 1860-Sections 448, 380, 34, 323, 341, 354, 406, 506Transfer of Property Act, 1882-Section 55

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High Courts07 Nov 2024

Manju Devi & Anr. Vs United India Insurance Co Ltd & Anr.

Delhi High Court · (2024) 11 DEL CK 1762

Motor Vehicle Act, 1988-Section 173, 166, 140IPC-Section 279, 338, 304AIndian Evidence Act, 1872-Section 165

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High Courts07 Nov 2024Dismissed

Amit Tara & Ors. Vs Deepak Tara & Ors.

Delhi High Court · (2024) 11 DEL CK 1711

Delhi High Court (Original Side) Rules, 2018-Rules 3 and 4 of Chapter VIICPC-Section 129, Order VIII Rule 1, VII Rule 11DHC Act-Section 7

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High Courts07 Nov 2024

Anjum Nayyar Vs Yavar Ehsan

Delhi High Court · (2024) 11 DEL CK 1694

Family Courts Act, 1984-Section 19, 7, 7(1), 7(b), 7(d)Dissolution of Muslim Marriages Act, 1939-Section 2Muslim Personal Law (Shariat) Application Act, 1937-Section 2

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High Courts07 Nov 2024Disposed Of

Rakesh Kumar Saini Vs The Power Finance Corporation Ltd

Delhi High Court · (2024) 11 DEL CK 1602

Income Tax Act, 1961-Section 54EC, 54(1)Finance Act, 2018-Section 21Constitution of India-Article 226

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High Courts06 Nov 2024Disposed Of

M/S Livfast Batteries Private Limited Vs M/S Sai Siddhi

Delhi High Court · (2024) 11 DEL CK 2280

Arbitration and Conciliation Act, 1996-Section 11, 12, IVth ScheduleNI Act-Section 138, 141, 142Code of Criminal Procedure-Section 415, 420

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High Courts06 Nov 2024Disposed Of

Indiabulls Housing Finance Ltd. Vs Lakshmi Arya & Anr.

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 11, 3, 8, 12Arbitration and Conciliation (Amendment) Act, 2015SARFAESI Act, 2002-Section 13(2)

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High Courts06 Nov 2024Disposed Of

Moneywise Financial Services Private Limited Vs Patna Clinic And Diagnostic Centre Through Its Proprietor Pappu Kumar Jha & Anr.

Delhi High Court · (2024) 11 DEL CK 2287

Arbitration and Conciliation Act, 1996-Section 11, 12, Fourth Schedule

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High Courts06 Nov 2024Dismissed

Mrs Vinti Mehrotra & Ors. Vs Mr Kumar Vaibhav & Ors.

Delhi High Court · (2024) 11 DEL CK 2370

Code of Civil Procedure, 1908-Order VI Rule 17, 2 Rule 2Limitation Act, 1963-Article 56, 59

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High Courts06 Nov 2024Partly Allowed

Rachna Paul Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 11 DEL CK 2268

Representation of the People Act, 1951-Section 99

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High Courts06 Nov 2024Disposed Of

Inder Minocha Vs Ajit Tondon

Delhi High Court · (2024) 11 DEL CK 2265

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High Courts06 Nov 2024

Gopal Sharma Vs Mallo Mal Malhotra

Delhi High Court · (2024) 11 DEL CK 2263

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High Courts06 Nov 2024Dismissed

Bharat Broadband Network Ltd Vs Paramount Communications Ltd

Delhi High Court · (2024) 11 DEL CK 2232

Arbitration and Conciliation Act, 1996-Section 34, 37, 37 (1) (b)Commercial Courts Act, 2015-Section 13 (1A)

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High Courts06 Nov 2024Disposed Of

Well Protect Manpower Services Pvt. Ltd Vs Baba Sahab Ambedkar Hospital & Ors.

Delhi High Court · (2024) 11 DEL CK 2205

Delhi Private Security Agencies (Regulation) Rules, 2023-Rule 10Private Security Agencies (Regulation), Act, 2005-Section 25, Clause (i) of Section 2

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High Courts06 Nov 2024Disposed Of

Gautam Kumar Laha Vs NHAI & Anr.

Delhi High Court · (2024) 11 DEL CK 2255

Constitution of India-Article 226Control of National Highways (Land and Traffic) Act, 2002-Section 35Motor Vehicle Act, 1988-Section 115, 177

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High Courts06 Nov 2024Disposed Of

ABC Vs State & Anr

Delhi High Court · (2024) 11 DEL CK 2197

Constitution of India-Article 21Regulation No. (EU) 2016/679 of the European Parliament and of the Council of 27-4-2016 (General Data Protection Regulation)

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High Courts06 Nov 2024Dismissed