High Courts07 Nov 2024Dismissed
Union Of India & Ors. Vs Ex Hav/GD Sarwan Singh Army No 4000369K
Delhi High Court · (2024) 11 DEL CK 2091
Armed Forces Tribunal Act-Section 14
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 991 of 6,586
High Courts07 Nov 2024Disposed Of
Ram Singh Saini & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2024) 11 DEL CK 2088
High Courts07 Nov 2024Disposed Of
Ajay Yadav Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 2015
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 354D, 506
High Courts07 Nov 2024Disposed Of
Nivesh & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 11 DEL CK 2012
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 34, 354A
High Courts07 Nov 2024Disposed Of
Nitesh Singh Alias Nitesh & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 2010
Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 323, 341, 506, 34
High Courts07 Nov 2024Allowed
Baljeet Kaur Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1998
Criminal Procedure Code, 1973-Section 482, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 84Indian Penal Code, 1860-Section 174-A, 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 459, 460
High Courts07 Nov 2024Allowed
Smt Shalini Kapoor Vs Shri Himanshu Kapoor
Delhi High Court · (2024) 11 DEL CK 1994
Protection of Women from the Domestic Violence Act, 2005-Section 12Code of Criminal Procedure, 1973-Section 399, 401, 482Hindu Marriage Act, 1955-Section 24
High Courts07 Nov 2024Dismissed
Govt Of NCT Of Delhi & Anr. Vs Anang Pal Singh
Delhi High Court · (2024) 11 DEL CK 1968
Constitution of India-Part III, Article 14, 19, 21, 226Central Civil Services (Leave) Rules, 1972-Rule 39(3)
High Courts07 Nov 2024Allowed
Harshpal Singh Negi Vs St. Marys School Safdarjung Enclave & Ors.
Delhi High Court · (2024) 11 DEL CK 1970
Delhi School Education Rules, 1973-Rule 118Delhi School Education Act, 1973Constitution of India-Article 226
High Courts07 Nov 2024Dismissed
Neetu Yadav Vs Union Of India & Anr.
Delhi High Court · (2024) 11 DEL CK 1891
Constitution of India-Articles 226, 227
High Courts07 Nov 2024Dismissed
Chandni Fazli Vs Razia Sultana & Ors.
Delhi High Court · (2024) 11 DEL CK 1857
Delhi High Court (Original Side) Rules, 2018-Rule 3, 4
High Courts07 Nov 2024Dismissed
R K Gupta Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1855
Insecticide Act, 1968
High Courts07 Nov 2024Dismissed
Tara Singh Jeena Vs Government of NCT of Delhi Through Secretary Cum Commissioner & Anr.
Delhi High Court · (2024) 11 DEL CK 1849
High Courts07 Nov 2024Disposed Of
Insp/Gd Jagdish Prasad Jat Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1832
High Courts07 Nov 2024Disposed Of
Mustaq Ahmad Ansari Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1829
High Courts07 Nov 2024Disposed Of
Prashant Kumar Singh Vs Staff Selection Commission & Ors.
Delhi High Court · (2024) 11 DEL CK 1827
High Courts07 Nov 2024Allowed
Satyendra Singh Sahrawat Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1826
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 11
High Courts07 Nov 2024Dismissed
Hazi Acchey Mian & Anr. Vs Mohd Shahid & Ors.
Delhi High Court · (2024) 11 DEL CK 1783
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, 115Specific Relief Act, 1963-Section 6
High Courts07 Nov 2024Dismissed
IFFCO Tokio General Insurance Co Ltd Vs Raushan Kumar & Anr.
Delhi High Court · (2024) 11 DEL CK 1770
Motor Vehicle Act, 1988-Section 173
High Courts07 Nov 2024Disposed Of
United India Insurance Co Ltd Vs Yash Aggarwal & Ors
Delhi High Court · (2024) 11 DEL CK 1769
Motor Vehicles Act, 1988-Section 173