High Courts11 Nov 2024Dismissed
Ex. Sgt Manoj Kumar & Anr. Vs Guru Gobind Singh Indraprastha University (Through Vice Chancellor) & Ors.
Delhi High Court · (2024) 11 DEL CK 1688
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 988 of 6,586
High Courts11 Nov 2024Dismissed
Saman Khanam Vs Central Board Of Secondary Education
Delhi High Court · (2024) 11 DEL CK 1685
Constitution of India-Article 226
High Courts11 Nov 2024Dismissed
Anukriti Arya Vs University Of Delhi (Through Vice Chancellor) & Ors.
Delhi High Court · (2024) 11 DEL CK 1684
Constitution of India-Article 226
High Courts11 Nov 2024Dismissed
Ms. S Vs State of NCT of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1683
Code of Criminal Procedure, 1973-Section 439(2), 482Indian Penal Code, 1860-Sections 279, 337
High Courts11 Nov 2024Disposed Of
JKR Techno Engineers Pvt Ltd Vs JMD Limited
Delhi High Court · (2024) 11 DEL CK 1672
Arbitration and Conciliation Act, 1996-Section 11(6), 8, 21, 11, 12(2)Commercial Courts Act, 2015-Section 12(A)Limitation Act, 1963-Section 14
High Courts11 Nov 2024Dismissed
In-Time Garments Pvt Ltd Vs HSPS Textile Pvt Limited
Delhi High Court · 2024 INSC 292
Arbitration & Conciliation Act, 1996-Section 34, Sub-section (2-A) of Section 34, 28(1)(a), 28(3), 27Micro, Small and Medium Enterprises Development Act, 2006-Section 18, Sub-Section 18(1), 19, 2(n)Contract Act-Section 55
High Courts11 Nov 2024Dismissed
Sandeep Hooda Vs Pr. Commissioner Of Income Tax-7, Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1641
Income Tax Act, 1961-Section 260A, 54, 45, 139
High Courts11 Nov 2024Disposed Of
Mrs. Usha Jain & Anr. Vs M/s Vigneshwara Developwell Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 1638
Companies Act, 1956-Section 434(1)(a), 433(1)(e), 450, 529, 529A, 530Foreign Exchange Management Act, 1999Company Court Rules, 1959-Rule 101
High Courts11 Nov 2024Disposed Of
Rita Sharma & Ors. Vs Ashok Kumar & Anr.
Delhi High Court · (2024) 11 DEL CK 1598
Motor Vehicle Act, 1988-Section 173, 166Indian Penal Code, 1860-Section 279, 427, 304-A, 338
High Courts11 Nov 2024Allowed
Anees Ur Rahman Vs M/s Smal Farmers Agribuisness Consortium
Delhi High Court · (2024) 11 DEL CK 0078
Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)Companies Act, 1956 — Section 291
High Courts11 Nov 2024Dismissed
Satish Kumar Jain Vs State Of Nct Delhi & Anr
Delhi High Court · (2024) 11 DEL CK 0077
Code of Criminal Procedure, 1973 — Section 251, 313, 397, 482Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts11 Nov 2024Dismissed
Sunil Sharma Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2024) 11 DEL CK 0076
Code of Criminal Procedure, 1973 — Section 161, 164, 294, 313, 374, 374(2)Indian Penal Code, 1860 — Section 34, 302, 354, 354B, 376, 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 6, 10, 18, 29
High Courts11 Nov 2024Allowed
Vijay Pandey Vs State Of Nct Of Delhi
Delhi High Court · (2024) 11 DEL CK 0075
Code of Criminal Procedure, 1973 — Section 313, 386Indian Penal Code, 1860 — Section 34, 302, 304II, 308, 323
High Courts11 Nov 2024Disposed Of
JKR Techno Engineers Pvt Ltd Vs JMD Limited
Delhi High Court · (2024) 11 DEL CK 0074
Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6), 12(2), 21Commercial Courts Act, 2015 — Section 12(A)Limitation Act, 1963 — Section 14
High Courts11 Nov 2024Dismissed
Manish Gupta Vs Jai Prakash Chahal
Delhi High Court · (2024) 11 DEL CK 0011
High Courts11 Nov 2024Allowed
Union Public Service Commission Vs Kalpana Ved
Delhi High Court · (2024) 11 DEL CK 0010
High Courts11 Nov 2024Disposed Of
Akash S/O Salli Vs State
Delhi High Court · (2024) 11 DEL CK 0009
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 307, 379, 394, 397
High Courts11 Nov 2024Disposed Of
PP Jewellers (Export ) & Ors Vs Union Bank Of India
Delhi High Court · (2024) 11 DEL CK 0008
High Courts11 Nov 2024Dismissed
The Lieutenant Governor Of Delhi And Ors Vs Vinay Kumar Sidh
Delhi High Court · (2024) 11 DEL CK 0007
Constitution of India, 1950 — Article 226
High Courts11 Nov 2024
Akhilesh Kumar Mishra And Ors Vs University Of Delhi And Ors
Delhi High Court · (2024) 11 DEL CK 0004