High Courts11 Nov 2024Dismissed
Naresh Vs Seema
Delhi High Court · (2024) 11 DEL CK 2192
Code of Criminal Procedure, 1973-Section 125Hindu Marriage Act, 1955-Section 9, 24Constitution of India-Article 15(3), 39
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 987 of 6,586
High Courts11 Nov 2024Disposed Of
Kapil Dev & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 11 DEL CK 2147
High Courts11 Nov 2024
Kiran Arora Vs Delhi Development Authority
Delhi High Court · (2024) 11 DEL CK 2141
High Courts11 Nov 2024Disposed Of
Ravindra Kumar Hajela Vs Sh Sl Sharma & Anr.
Delhi High Court · (2024) 11 DEL CK 2139
Delhi Co-operative Societies Act, 2003-Section 70, 71
High Courts11 Nov 2024Dismissed
Union Of India & Ors. Vs Ex SPR (MACP NK) P Arun Kumar
Delhi High Court · (2024) 11 DEL CK 2087
Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts11 Nov 2024Dismissed
Rakshit Khurana & Ors. Vs Indus Tower Limited & Ors.
Delhi High Court · (2024) 11 DEL CK 2085
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, Order VII Rule 10Commercial Courts Act-Section 2(1)(c), 2(1)(c)(i) and (vii)
High Courts11 Nov 2024Dismissed
Sanjay Aggarwal Vs Directorate Of Enforcement
Delhi High Court · (2024) 11 DEL CK 1995
Code of Criminal Procedure, 1973-Section 2(h), 4, 5, 173, 173(2), 173(8), 190, 190(1)(b), 200, 203, 204, 200 to 204, 220, 439, Chapter XIV, Chapter XVII, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 2(1)(l), 193, 210, 223, 227, 223 to 227, 528Prevention of Money Laundering Act, 2002-Section 2(na), 3, 4, 3 and 4, 17, 19, 43, 44, 44(1)(b), Explanation-II to Section 44(1)(b), 46, 46(1), 50, 65, 71
High Courts11 Nov 2024Dismissed
Bhim Yadav Vs State Of NCT Of Delhi
Delhi High Court · (2024) 11 DEL CK 1992
Code of Criminal Procedure, 1973-Section 439, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 370/174A
High Courts11 Nov 2024Allowed
Union Public Service Commission Vs Kalpana Ved
Delhi High Court · (2024) 11 DEL CK 1966
High Courts11 Nov 2024Dismissed
Arkendra Singh & Anr. Vs UOI & Ors.
Delhi High Court · (2024) 11 DEL CK 1974
CPC-Section 151Limitation Act-Section 5
High Courts11 Nov 2024Dismissed
The Lieutenant Governor Of Delhi & Ors. Vs Vinay Kumar Sidh
Delhi High Court · (2024) 11 DEL CK 1975
Payment of Gratuity (Amendment) Act, 2009Constitution of India-Article 226
High Courts11 Nov 2024Dismissed
Manish Gupta Vs Jai Prakash Chahal
Delhi High Court · (2024) 11 DEL CK 1976
Letters Patent Act-Clause X
High Courts11 Nov 2024Dismissed
Raffles Education Corporation Ltd Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1943
Cr.P.C.-Section 482, 200, 204, Chapter XVIPC-Section 420, 403, 406, 34, 120B
High Courts11 Nov 2024Disposed Of
Prashant Manchanda Vs Union Of India & Ors
Delhi High Court · (2024) 11 DEL CK 1859
DU Act
High Courts11 Nov 2024Disposed Of
Kanhaiya Ram Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1825
High Courts11 Nov 2024Disposed Of
Ajay Darshan Behera Vs Jamia Millia Islamia
Delhi High Court · (2024) 11 DEL CK 1824
Constitution of India-Articles 14, 16Jamia Millia Islamia Act, 1988
High Courts11 Nov 2024Disposed Of
M Balan Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1821
High Courts11 Nov 2024Disposed Of
Akash Vs State (N.C.T) Of Delhi
Delhi High Court · (2024) 11 DEL CK 1764
Code of Criminal Procedure, 1973-Section 374(2), 428Indian Penal Code, 1860-Section 34, 307, 392, 394, 397
High Courts11 Nov 2024Dismissed
M/s Paul Engineering Works & Anr. Vs Shri Ram Diya Sharma
Delhi High Court · (2024) 11 DEL CK 1757
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17, VII Rule 11
High Courts11 Nov 2024Disposed Of
Lokesh @Machchhar Vs State Of NCT Of Delhi
Delhi High Court · (2024) 11 DEL CK 1703
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code-Sections 302, 34, 109, 506, 299, 300, 304 Part I, 304 Part IICode of Criminal Procedure, 1973-Sections 161, 164, 428