High Courts13 Nov 2024Dismissed

Mr Vinod Kapoor Vs Union Of India

Delhi High Court · (2024) 11 DEL CK 1682

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 23(4), 29-ALimitation Act, 1963-Article 137, Sections 5 to 20, 9Commercial Courts Act, 2015-Section 12-A
High Courts13 Nov 2024Dismissed

Daljeet Singh Vs M/s Johar Towers Pvt.Ltd

Delhi High Court · (2024) 11 DEL CK 0081

Code of Civil Procedure, 1908 — Section 11, 151, Order 23 Rule 3A, Order 23 Rule 3A, Order 43 Rule 1A, Order 43 Rule 1A(2)Negotiable Instruments Act, 1881 — Section 138
High Courts12 Nov 2024

Pradeep Kumar Malik Vs Chander Dhingra

Delhi High Court · 2023 INSC 958

Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(8), 38, 42Code of Civil Procedure, 1908-Section 47, Order XXI Rule 58, 151, XXI, XXI Rule 97, IX Rule 13, Rule 35(3)