High Courts13 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Swati
Delhi High Court · (2024) 11 DEL CK 1960
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 982 of 6,586
High Courts13 Nov 2024Disposed Of
Staff Selection Commission Through Its Chairman & Ors. Vs Km Sonika
Delhi High Court · (2024) 11 DEL CK 1958
High Courts13 Nov 2024Disposed Of
Union Of India & Ors. Vs Nagma & Ors.
Delhi High Court · (2024) 11 DEL CK 1956
High Courts13 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Yogesh Kumar
Delhi High Court · (2024) 11 DEL CK 1950
High Courts13 Nov 2024Disposed Of
Bhim Rao Yadav & Anr. Vs Chairman-Cum-Managing Director & Ors.
Delhi High Court · (2024) 11 DEL CK 1951
High Courts13 Nov 2024
Shri Jai Bhagwan & Anr. Vs Land And Building Department Through Its Secretary Land And Building & Anr.
Delhi High Court · (2024) 11 DEL CK 1889
Constitution of India-Article 226Right to Information Act, 2005DDA (Disposal of Developed Nazul Land) Rules, 1981-Rule 6
High Courts13 Nov 2024Allowed
Jawed Imam Siddiqui Vs Directorate Of Enforcement
Delhi High Court · 2024 INSC 739
IPC-Section 120-B, 193, 228Prevention of Corruption Act, 1988-Section 7, 13(1)(2), 13(1)(d), 13(2)CrPC-Section 207, 439
High Courts13 Nov 2024Disposed Of
Jeger Ali Oagaz Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1870
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Arms Act, 1959-Section 25
High Courts13 Nov 2024
Rajesh Tyagi & Ors. Vs Jaibir Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1848
High Courts13 Nov 2024Disposed Of
Sandeep Singh Duggal Vs Sh Bikramjeet Singh Duggal & Ors.
Delhi High Court · (2024) 11 DEL CK 1844
CPC-Order VII Rule 11Court Fees Act, 1870-Section 7(iv)(c), Article 17(vi) of Schedule II
High Courts13 Nov 2024Disposed Of
Achkan Arvind Priyadarshi Meena Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1816
High Courts13 Nov 2024Disposed Of
Pravinder Pal Singh Chauhan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1812
High Courts13 Nov 2024Dismissed
District Collector Vs Baldev Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1810
Contempt of Courts Act, 1971-Section 19Constitution of India-Article 136
High Courts13 Nov 2024Disposed Of
Deepak Vs Satya & Ors.
Delhi High Court · (2024) 11 DEL CK 1765
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 337
High Courts13 Nov 2024Partly Allowed
Reliance General Ins Co Ltd Vs Sonia Sood & Ors.
Delhi High Court · (2024) 11 DEL CK 1760
Motor Vehicle Act, 1988-Section 173, 166, 140Income Tax Act, 1961-Section 159Indian Penal Code, 1860-Section 279, 337, 304-A
High Courts13 Nov 2024Dismissed
Sonika & Anr. Vs Sanjay Kumar Chugh (Deceased Thru LRS.) & Anr.
Delhi High Court · (2024) 11 DEL CK 1759
Motor Vehicles Act, 1988-Section 173
High Courts13 Nov 2024Dismissed
National Insurance Co. Ltd. Vs Satish Kumar Chawla & Ors
Delhi High Court · (2024) 11 DEL CK 1758
Motor Vehicles Act, 1988-Section 173, 166IPC-Section 279, 338
High Courts13 Nov 2024Dismissed
The Oriental Insurance Company Ltd. Vs Smt. Kusum & Ors.
Delhi High Court · (2024) 11 DEL CK 1754
Motor Vehicle Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 337, 304A
High Courts13 Nov 2024Disposed Of
Sh. Jitender Sharma Vs Sh. Nikhil Bansal & Anr.
Delhi High Court · (2024) 11 DEL CK 1753
Motor Vehicles Act, 1988-Section 173
High Courts13 Nov 2024
Shabana Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 11 DEL CK 1721
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3(1)(j)