High Courts27 Nov 2024Allowed
M/S R B Enterprises Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2279
Arbitration and Conciliation Act, 1996-Section 11(6), 2(e), 12Indian Stamp Act, 1899
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Delhi High Court judgments
1,31,711 judgments · page 958 of 6,586
High Courts27 Nov 2024Dismissed
Shree Krishna Vanaspati Industries (P) Ltd Vs Virgoz Oils & Fats Pte Ltd & Ors
Delhi High Court · (2024) 11 DEL CK 2356
Arbitration and Conciliation Act, 1996-Section 34, 2(2), 9, Part I, Part II
High Courts27 Nov 2024Allowed
M/S R B Enterprises Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2359
Arbitration and Conciliation Act, 1996-Section 11(6), 2(e), 12
High Courts27 Nov 2024Disposed Of
G4S Secure Solutions India Private Limited Vs OYO Hotels And Homes Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 2361
Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth Schedule
High Courts27 Nov 2024Allowed
M/S R B Enterprises Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2363
Arbitration and Conciliation Act, 1996-Section 11(6), 12, 2(e)
High Courts27 Nov 2024Allowed
M/S R B Enterprises Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2364
Arbitration and Conciliation Act, 1996-Section 11(6), 2(e), 12
High Courts27 Nov 2024Dismissed
Kamaljit Singh @ Kamal (Since Deceased) Through His LRs Vs Protiva Pandey
Delhi High Court · (2024) 11 DEL CK 2245
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(5), 25-B(8)
High Courts27 Nov 2024Disposed Of
Satya Pal Pathak Through GPA Vs Vijay Kumar Kaushik
Delhi High Court · (2024) 11 DEL CK 2244
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B, 25-B(8), 14(7)Indian Evidence Act, 1872-Section 116CPC-Section 115
High Courts27 Nov 2024Disposed Of
Vinod Kumar Garg & Anr. Vs Ghanshyam Das
Delhi High Court · (2024) 11 DEL CK 2239
Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts27 Nov 2024Dismissed
Arvinder Singh Vs Urmila Bali
Delhi High Court · (2024) 11 DEL CK 2238
Delhi Rent Control Act, 1958-Section 25B, 25-B(8), 25-B(5)
High Courts27 Nov 2024Disposed Of
New Balance Athletics Inc. Vs Ashok Kumar & Ors.
Delhi High Court · (2024) 11 DEL CK 2233
Code of Civil Procedure, 1908-Order I Rule 10 (2), VIII Rule 10Trade Marks Act, 1999-Section 29 (2)(c), 29(3)
High Courts27 Nov 2024Dismissed
Union Of India Vs Besco Limited (Wagon Divison)
Delhi High Court · (2024) 11 DEL CK 2230
Arbitration and Conciliation Act, 1996-Section 37, 34Commercial Courts Act, 2015-Section 13(1A)Limitation Act-Articles 116, 117
High Courts27 Nov 2024Dismissed
Union Of India & Ors. Vs Capt Munish Chaudhary
Delhi High Court · (2024) 11 DEL CK 2223
Limitation Act, 1963-Section 5
High Courts27 Nov 2024Disposed Of
Eastman Auto And Power Ltd. Vs Mr. Amritpal Singh Proprietor Of Akai Battery House
Delhi High Court · (2024) 11 DEL CK 2210
Code of Civil Procedure, 1908-Order VIII Rule 10Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015
High Courts27 Nov 2024Dismissed
M/s. Hardat Rai Parshotam Dass & Anr. Vs M/s. Roop Lal & Sons & Ors.
Delhi High Court · (2024) 11 DEL CK 2181
Code of Civil Procedure, 1908-Section 100Slums (Improvement and Clearance) Act, 1956-Section 19Indian Evidence Act, 1872-Sections 91 and 92
High Courts27 Nov 2024Dismissed
J.K. Lakshmi Cement Ltd Vs Master Avishkar Prakash & Anr.
Delhi High Court · (2024) 11 DEL CK 2179
Transfer of Property Act, 1882-Section 53A, 106Code of Civil Procedure, 1908-Section 100, 2(12), Order XIV Rule 5Registration Act-Section 49, 49(a), 17
High Courts27 Nov 2024Dismissed
Shyam Sunder Vs Rakesh Dhawan
Delhi High Court · (2024) 11 DEL CK 2171
Delhi Rent Control Act, 1958-Section 14(1)(a), 14(1)(j), 14(1)(e), 25-BCivil Procedure Code, 1908-Order I Rule 10
High Courts27 Nov 2024
Jitender Kaushik Vs Sh. Naresh Kumar & Ors.
Delhi High Court · (2024) 11 DEL CK 2129
High Courts27 Nov 2024Disposed Of
Mehraj Human Resources and Immigration Consultant Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2126