High Courts28 Nov 2024Disposed Of
M/s. Sat Priya Mehamia Memorial Educational Trust & Anr. Vs Samresh Agarwal & Ors.
Delhi High Court · (2024) 11 DEL CK 2132
Negotiable Instrument Act, 1881-Section 138
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 956 of 6,586
High Courts28 Nov 2024Disposed Of
Yash Pal Sachdeva Vs Delhi Development Authority
Delhi High Court · (2024) 11 DEL CK 2121
High Courts28 Nov 2024Dismissed
Umed Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2059
High Courts28 Nov 2024Dismissed
Union Of India & Ors. Vs Ex Sgt Kundan Kumar (Service No 746913)
Delhi High Court · (2024) 11 DEL CK 2046
High Courts28 Nov 2024Disposed Of
Robin Kumar Vs Central Reserve Police Force & Anr.
Delhi High Court · (2024) 11 DEL CK 2040
High Courts28 Nov 2024Disposed Of
Sandeep Vs Directorate General BSF & Ors.
Delhi High Court · (2024) 11 DEL CK 2038
High Courts28 Nov 2024Disposed Of
Sumit Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2036
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 22, 61, 85
High Courts28 Nov 2024Disposed Of
Mr. Jagjeet Singh Bhalla Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2034
High Courts28 Nov 2024Disposed Of
Abhishek Suhane Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2032
Central Government General Pool Residential Accommodation Rules, 2017
High Courts28 Nov 2024Disposed Of
Suresh Subramaniam Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2031
Central Government General Pool Residential Accommodation Rules, 2017
High Courts28 Nov 2024Dismissed
Rajeev Sharma Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1987
Constitution of India-Article 226, 25, 25(1), 26, 27, 28Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Delhi Police Act
High Courts28 Nov 2024Partly Allowed
Akhil Pahuja & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1931
High Courts28 Nov 2024Disposed Of
Suraj Prakash Sharma & Ors. Vs Delhi Transport Corporation Through Its Chairman & Anr.
Delhi High Court · (2024) 11 DEL CK 1934
The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2, 47Constitution of India-Articles 14, 16, 226DRTL Act
High Courts28 Nov 2024Dismissed
Commissioner Of Police & Ors. Vs Harish Chhikara
Delhi High Court · (2024) 11 DEL CK 1938
Indian Penal Code-Section 419Delhi Police (Punishment & Appeal) Rules, 1980-Rule 12, 12(e)
High Courts28 Nov 2024Dismissed
Mukesh Sain & Ors. Vs Pragati Power Corporation Limited & Ors.
Delhi High Court · (2024) 11 DEL CK 1881
Constitution of India-Article 226, 32, 32(2)Indian Limitation ActCompanies Act
High Courts28 Nov 2024Allowed
Prof Sachidanand Sinha Vs Jawaharlal Nehru University
Delhi High Court · (2024) 11 DEL CK 1876
Constitution of India-Article 226, 14, 19, 21CCS (Leave) Rules, 1972-Rule 39(3)CCS (CCA) Rules, 1965-Rule 14
High Courts28 Nov 2024Disposed Of
Renu Krishnan Jagdev Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2024) 11 DEL CK 1840
Delhi Cooperative Societies Act, 2003-Section 87
High Courts28 Nov 2024Dismissed
Union Of India & Ors. Vs Colonel BK Chhimwal Retired IC 390431
Delhi High Court · (2024) 11 DEL CK 1793
General Rules-Rule 423(a)
High Courts28 Nov 2024Dismissed
Kamla Devi Vs Union Of India & Anr.
Delhi High Court · (2024) 11 DEL CK 1785
Constitution of India-Article 226
High Courts28 Nov 2024
Yunus Ali Vs Umed Ali & Ors.
Delhi High Court · (2024) 11 DEL CK 1763
Civil Procedure Code, 1908-Section 115, Order 1 Rule 10, 152Constitution of India-Article 227Specific Relief Act, 1963-Section 6