High Courts20 Dec 2024Disposed Of
Radico Khaitan Limited Vs Sumit Chauhan
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 3, 11(6), 12, IVth ScheduleNegotiable Instruments Act, 1881-Section 138
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Delhi High Court judgments
1,31,711 judgments · page 919 of 6,586
High Courts20 Dec 2024Disposed Of
Nelakuduru Infra Sriganesh JV Vs Northern Railway & Ors.
Delhi High Court · (2024) 12 DEL CK 1688
Arbitration and Conciliation Act, 1996-Section 8, 9, 11, 11(6A), 12, 16, 17, IVth ScheduleArbitration and Conciliation (Amendment) Act, 2015Indian Stamp Act, 1899
High Courts20 Dec 2024Disposed Of
M S Aishwarya Lakshmi Construction Vs M S Empathy Infra And Engineering Pvt. Ltd.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 12, 3
High Courts20 Dec 2024Disposed Of
Ajay Poly Pvt Ltd Vs Jayesh Krishnan Nair
Delhi High Court · (2024) 12 DEL CK 1692
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts20 Dec 2024Disposed Of
Mr Sarath Kanth Yalmathy Vs Fiitjee Ltd
Delhi High Court · (2024) 12 DEL CK 1694
Arbitration and Conciliation Act, 1996-Section 11(6), 12, IVth Schedule
High Courts20 Dec 2024Disposed Of
M/S Canon India Private Limited Vs M/S Prnt Source Glazers Private Limited
Delhi High Court · (2024) 12 DEL CK 1695
Arbitration and Conciliation Act, 1996-Section 11, 12
High Courts20 Dec 2024Disposed Of
M/s Indiabulls Housing Finance Ltd. Vs Kewal Krishan Kumar & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 12, IVth ScheduleSARFAESI Act, 2002-Section 13(2)CPC, 1908-Order V Rule 20
High Courts20 Dec 2024Disposed Of
Satbir Singh & Ors. Vs Mr. Sumit Singla
Delhi High Court · (2024) 12 DEL CK 1698
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 21CPC-Order 23 Rule 1
High Courts20 Dec 2024Disposed Of
Neeraj Kainth Vs M/S Campuseai India Pvt Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 1712
Code of Civil Procedure, 1908-Order 1 Rule 10, I Rule 10(2), XXIX Rule 1, XXIX Rule 3, XXXIX Rule 1 and 2Finance Act-Section 73
High Courts20 Dec 2024Allowed
Ajay Bhatia Vs Jitender
Delhi High Court · (2024) 12 DEL CK 1740
Delhi Rent Control Act-Section 14(1)(e), 25(B), 27, 14(7)Evidence Act, 1872-Section 114
High Courts20 Dec 2024
Pooja Sharma Vs Arun Sharma
Delhi High Court · (2024) 12 DEL CK 1760
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24
High Courts20 Dec 2024Allowed
Ajay Bali Vs C.B.I.
Delhi High Court · (2024) 12 DEL CK 1823
Code of Criminal Procedure, 1973-Section 374, 313, 161Indian Penal Code, 1860-Section 120BPrevention of Corruption Act-Section 7, 13(2), 13(1)(d)
High Courts20 Dec 2024Disposed Of
Kanhaiya Lal Vs Delhi Development Authority
Delhi High Court · (2024) 12 DEL CK 1867
High Courts20 Dec 2024Disposed Of
Madan Lal Arora Vs Sh. Ashwani Kumar, IAS
Delhi High Court · (2024) 12 DEL CK 1870
High Courts20 Dec 2024Disposed Of
BGSE Finance Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1871
Reserve Bank of India Act, 1934-Section 45-IA(7)
High Courts20 Dec 2024Allowed
Radha Kishan Agarwal & Anr. Vs Ms Ignyt Electricals
Delhi High Court · (2024) 12 DEL CK 1896
Contempt of Courts Act, 1971Code of Civil Procedure, 1908-Order XXXIX Rule 2ABIS Act
High Courts20 Dec 2024Dismissed
Ex JWO Netra Pal Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1917
High Courts20 Dec 2024Disposed Of
Aishwarya Agriprocessors Pvt Ltd & Anr Vs Sri Aishwarya Food Industries Pvt Ltd & Anr
Delhi High Court · (2024) 12 DEL CK 1918
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4
High Courts20 Dec 2024Partly Allowed
Union Of India & Ors. Vs Hav D Srinivasa Rao, Retd.
Delhi High Court · (2024) 12 DEL CK 1920
High Courts20 Dec 2024
Narinder Kumar Bhardwaj Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1921
Constitution of India-Article 226