High Courts13 Jan 2025
Smt Raj Rani Since Deceased Through Legal Heir Sh. Brij Mohan Vs Sh. Naresh Kumar, Chief Secretary, NCT Of Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 1979
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 908 of 6,525
High Courts13 Jan 2025
International Research Park Laboratories Ltd Vs Directorate General Of Foreign Trade
Delhi High Court · (2025) 01 DEL CK 2028
Imports and Exports (Control) Act, 1947-Section 4-L, 4-I, 4Imports (Control) Order, 1955-Clause 10, 8, 8(1)Foreign Trade (Development & Regulation) Act, 1992-Section 20(2)
High Courts13 Jan 2025
Taekwondo Federation Of India Vs Indian Olympic Association & Ors.
Delhi High Court · (2025) 01 DEL CK 2029
High Courts13 Jan 2025
Union Of India Vs Sh. Chandru Dec Thr. Lrs. & Anr.
Delhi High Court · (2025) 01 DEL CK 2036
Land Acquisition Act, 1894-Section 54, 18, 4
High Courts13 Jan 2025Disposed Of
Ravi Raj Soulanki Vs M/s Kry Forever Llp & Ors
Delhi High Court · (2025) 01 DEL CK 1675
Code of Civil Procedure, 1908 - - Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2025Dismissed
Gensol Electric Vehicles Pvt. Ltd Vs Mahindra Last Mile Mobility Limited
Delhi High Court · (2025) 01 DEL CK 1692
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Trademarks Act, 1999 - Section 29(2)c), 29(3), 34
High Courts13 Jan 2025Disposed Of
APTEC Advanced Protective Technologies AG Vs Union Of India
Delhi High Court · (2025) 01 DEL CK 1693
Code of Civil Procedure, 1908 - Order 11 Rules 12, Order 11 Rules 14Commercial Courts, Act, 2015 - Section 13(1A)Arbitration and Conciliation Act, 1996 - Section 2(1)(c), 31(6), 32(1), 34, 37
High Courts13 Jan 2025Disposed Of
Dilip Puri Vs State
Delhi High Court · (2025) 01 DEL CK 1689
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 156(3), 439(2), 482Indian Penal Code, 1860 - Section 34, 120B, 323, 354, 404, 405, 420, 441, 442, 467, 468, 471, 506, 509
High Courts13 Jan 2025Disposed Of
Rahul Kumar Vs Central Reserve Police Force & Ors
Delhi High Court · (2025) 01 DEL CK 1688
High Courts13 Jan 2025Disposed Of
Hemant Kumar Goyal @ Harish Goyal Vs Yashwant Jain & Anr
Delhi High Court · (2025) 01 DEL CK 1687
Code of Civil Procedure, 1908 - Order 39 Rule 4, Order 43 Rule 1(r)Commercial Courts Act, 2015 - Section 13
High Courts13 Jan 2025Disposed Of
Basanti Lata Jena And Ors Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1686
High Courts13 Jan 2025Disposed Of
Shubham Jain Vs Poonam Arora & Ors
Delhi High Court · (2025) 01 DEL CK 1674
High Courts13 Jan 2025Allowed
Ishita Vs Union Of India Ministry Of Home Affairs Through Its Secretary & Ors
Delhi High Court · (2025) 01 DEL CK 1661
Constitution of India, 1950 - Article 14, 226Central Reserve Police Force Rules, 1955 - Rule 8(b)(ii)
High Courts13 Jan 2025
Alemla Jamir Vs National Investigation Agency
Delhi High Court · (2025) 01 DEL CK 1660
xxvi Maneka Gandhi vs. Union of India (1978) 1 SCC 248.
High Courts13 Jan 2025Disposed Of
Rinku @ Gajendra Vs Shyambir Pathak & Ors
Delhi High Court · (2025) 01 DEL CK 1665
Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
High Courts13 Jan 2025Dismissed
Oriental Insurance Co Ltd Vs Vijender Singh @ Bijender Singh & Ors
Delhi High Court · (2025) 01 DEL CK 1664
Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
High Courts13 Jan 2025Disposed Of
Taekwondo Federation Of India Vs Indian Olympic Association & Ors
Delhi High Court · (2025) 01 DEL CK 1663
High Courts13 Jan 2025Dismissed
Smt Raj Rani Since Deceased Through Legal Heir Sh. Brij Mohan Vs Sh. Naresh Kumar, Chief Secretary, Nct Of Delhi & Ors
Delhi High Court · (2025) 01 DEL CK 1662
High Courts10 Jan 2025
K S Bakshi & Ors. Vs Surinder Nath HUF & Anr.
Delhi High Court · (2025) 01 DEL CK 2048
Delhi Rent Control Act, 1958-Section 14 (1) (e), 27, 3(c), 26, 25-B(8)Evidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122