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Delhi High Court judgments

1,30,494 judgments · page 891 of 6,525

High Courts03 Feb 2025

State Through RPF Vs Farooq & Ors

Delhi High Court · (2025) 02 DEL CK 1593

Railway Property (Unlawful Possession) Act, 1966-Section 3RPF Rules, 1987Code of Criminal Procedure, 1973-Section 100, 102, 103, 162, 165, 378, 378(3)
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High Courts03 Feb 2025

Union Of India Vs Karan Sharma

Delhi High Court · (2025) 02 DEL CK 1554

Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 21, 21(c), 23, 23(c), 28, 35, 42, 53, 54, 67Code of Criminal Procedure, 1973-Section 378, 378(3)Evidence Act-Section 25, 65-B(4)
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High Courts03 Feb 2025

State Vs Lalit

Delhi High Court · (2025) 02 DEL CK 1551

Indian Penal Code, 1860-Sections 376, 452, 506, 376(2)(g)Code of Criminal Procedure, 1973-Sections 164, 378, 161
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High Courts03 Feb 2025

Udaiveer & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 02 DEL CK 1533

Constitution of India-Article 226, 14, 21, 300ALand Acquisition Act, 1894-Section 11, 48, 16, 17(1), 4, 6, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
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